Citation : 2023 Latest Caselaw 251 Kant
Judgement Date : 4 January, 2023
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WA No.1309 of 2022
C/W WA No.1280 of 2022
WA No.1328 of 2022
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 4TH DAY OF JANUARY 2023
PRESENT
THE HON'BLE MR. JUSTICE ALOK ARADHE
AND
THE HON'BLE MR. JUSTICE S. VISHWAJITH SHETTY
WRIT APPEAL NO.1309 OF 2022
Digitally signed C/W
by RUPA V
Location: High WRIT APPEAL NO.1280 OF 2022
Court of
Karnataka WRIT APPEAL NO.1328 OF 2022 (LA-KIADB)
IN WRIT APPEAL NO.1309 OF 2022
BETWEEN:
1. M/S KARNATAKA INDUSTRIAL AREAS
DEVELOPMENT BOARD
EAST WING, KHANIJA BHAVAN
RACE COURSE ROAD
BENGALURU - 560001
REP. BY ITS CHIEF EXECUTIVE OFFICER.
2. SPECIAL LAND ACQUISITION OFFICER-2
KIADB NO.39, SHANTHI GRUHA
BHARAT SCOUTS AND GUIDES BUILDING
4TH FLOOR, PALACE ROAD
BENGALURU - 560001.
...APPELLANTS
(BY SRI. MONESH KUMAR K B, ADV.,)
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WA No.1309 of 2022
C/W WA No.1280 of 2022
WA No.1328 of 2022
AND:
1. STATE OF KARNATAKA
DEPARTMENT OF COMMERCE AND INDUSTRY
VIKASA SOUDHA, BENGALURU - 560001.
2. SRI. MUNIYAPPA
S/O LATE GANGAPPA
AGED ABOUT 66 YEARS
R/AT BANDIKODIGENAHALLI VILLAGE
JALA HOBLI
BENGALURU NORTH TALUK
BENGALURU -562149.
3. SRI. ULIGA @ ULLAPPA
S/O LATE GANGAPPA
AGED ABOUT 60 YEARS
R/AT BANDIKODIGEHALLI VILLAGE
JALA HOBLI
BENGALURU NORTH TALUK
BENGALURU - 562149.
...RESPONDENTS
(BY SRI. B. RAJENDRA PRASAD, HCGP FOR R1
SRI. HARI A.V. ADV., FOR R2 & R3)
THIS WRIT APPEAL IS FILED U/S 4 OF THE
KARNATAKA HIGH COURT ACT PRAYING TO PLEASED TO
SET ASIDE THE JUDGMENT AND ORDER OF THE
LEARNED SINGLE JUDGE DATED 11.07.2022 PASSED IN
W.P. NO.12955/2022 (LA-KIADB) AND BE FURTHER
PLEASED TO DISMISS THE WRIT PETITION. PASS SUCH
OTHER ORDERS / DIRECTIONS AS TO COSTS.
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WA No.1309 of 2022
C/W WA No.1280 of 2022
WA No.1328 of 2022
IN WRIT APPEAL NO.1280 OF 2022
BETWEEN:
1. M/S KARNATAKA INDUSTRIAL AREAS
DEVELOPMENT BOARD
EAST WING, KHANIJA BHAVAN
RACE COURSE ROAD
BENGALURU -560001
REP. BY ITS EXECUTIVE OFFICER.
2. SPECIAL LAND ACQUISITON OFFICER-2
KIADB, NO.39, SHANTHI GRUHA
BHARAT SCOUTS AND GUIDES BUILDING
4TH FLOOR PALACE ROAD
BENGALURU -560001.
...APPELLANTS
(BY SRI. MONESH KUMAR K B, ADV.,)
AND:
1. STATE OF KARNATAKA
DEPARTMENT OF COMMERCE AND INDUSTRY
VIKAS SOUDHA, BENGALURU -560001.
2. SRI. NARAYANAPPA
S/O LATE THIMARAYAPPA
AGED BOUT 75 YEARS
R/AT BANDIKODIGEHALLI VILLAGE
JALA HOBLI, BENGALURU NORTH TALUK
BENGALURU -562149.
...RESPONDENTS
(BY SRI. B. RAJENDRA PRASAD, HCGP FOR R1
SRI. HARI A.V. ADV., FOR R2)
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WA No.1309 of 2022
C/W WA No.1280 of 2022
WA No.1328 of 2022
THIS WRIT APPEAL IS FILED U/S 4 OF THE
KARNATAKA HIGH COURT ACT PRAYING TO SET ASIDE
THE JUDGEMENT AND ORDER OF THE LEARNED SINGLE
JUDGE DATED 11/07/2022 PASSED IN WP
NO.12917/2022 AND BE FURTHER PLEASED TO DISMISS
THE WRIT PETITIONER. PASS SUCH OTHER
ORDERS/DIRECTIONS AS TO COSTS.
IN WRIT APPEAL NO.1328 OF 2022
BETWEEN:
1. M/S KARNATAKA INDUSTRIAL AREAS
DEVELOPMENT BOARD
EAST WING, KHANIJA BHAVAN
RACE COURSE ROAD
BENGALURU-560001
REP. BY ITS CHIEF EXECUTIVE OFFICER.
2. SPECIAL LAND ACQUISITION OFFICER-2
KIADB, NO.39, SHANTHI GRUHA
BHARAT SCOUTS AND GUIDES BUILDING
4TH FLOOR, PALACE ROAD
BENGALURU-560001.
...APPELLANTS
(BY SRI. MONESH KUMAR K B, ADV.,)
AND:
1. STATE OF KARNATAKA
DEPARTMENT OF COMMERCE AND INDUSTRY
VIKASA SOUDHA, BENGALURU-560001.
2. SMT. RATNAMMA
W/O LATE KRISHNAPPA
AGED ABOUT 47 YEARS.
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WA No.1309 of 2022
C/W WA No.1280 of 2022
WA No.1328 of 2022
3. SRI. SRIKANTH K
S/O LATE KRISHNAPPA
AGED ABOUT 27 YEARS.
4. SRI. B.V. HARISH
S/O LATE VENKATESH
AGED 31 YEARS.
RESPONDENTS NO.2 TO 4 ARE
R/OF BANDIKODIGEHALLI VILLAGE
JALA HOBLI
BENGALURU NORTH TALUK
BENGALURU-562149.
...RESPONDENTS
(BY SRI. B. RAJENDRA PRASAD, HCGP FOR R1
SRI. HARI A.V. ADV., FOR R2 TO R4)
THIS WRIT APPEAL IS FILED U/S 4 OF THE
KARNATAKA HIGH COURT ACT PRAYING TO SET ASIDE
THE JUDGEMENT AND ORDER OF THE LEARNED SINGLE
JUDGE DATED 13/07/2022 PASSED IN WP NO.
12996/2022 AND BE FURTHER PLEASED TO DISMISS THE
WRIT PETITION. PASS SUCH OTHER
ORDERS/DIRECTIONS AS TO COSTS.
THESE APPEALS COMING ON FOR ORDERS, THIS
DAY, ALOK ARADHE J., DELIVERED THE FOLLOWING:
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WA No.1309 of 2022
C/W WA No.1280 of 2022
WA No.1328 of 2022
JUDGMENT
After hearing the appeals to some extent,
Mr.Monesh Kumar K.B, learned counsel for the
appellants seeks leave of this Court to withdraw the
appeals with liberty to file review petition.
Accordingly, the appeals are dismissed as
withdrawn with liberty to file review petition.
Consequently, all pending interlocutory
applications are also dismissed.
Sd/-
JUDGE
Sd/-
JUDGE
RV
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