Cholamandalam Ms General ... vs Ningappa S/O Ningappa And Ors
2023 Latest Caselaw 1641 Kant

                                                 -1-
                                                        MFA No. 201181 of 2015




                   IN THE HIGH COURT OF KARNATAKA, KALABURAGI BENCH
                          DATED THIS THE 28TH DAY OF FEBRUARY, 2023
                                              BEFORE
                            THE HON'BLE MR JUSTICE G BASAVARAJA
                          MISCL. FIRST APPEAL NO. 201181 OF 2015 (MV-D)

                   BETWEEN:

                        CHOLAMANDALAM MS GENERAL INSURANCE CO LTD
                        THROUGH ITS MANAGER LEGAL CELL-9-1
                        ULSOOR ROAD,
                        OPP : GURUDWARA BANGALORE
                        NOW REPRESENTED BY ITS
                        ASST. GEN. MANGER CLAIMS
                                                                ...APPELLANT
                   (BY SRI. S S ASPALLI, ADVOCATE [ABSENT])

                   AND:

                   1.   NINGAPPA S/O NINGAPPA
                        AGE: 35 YEARS, OCC:COOLIE,
                        R/O : VILAGE SAVOOR
                        TQ & DIST : YADGIRI-585201.
                   2.   VENKATAIAH S/O ANANTHAIHA ARELLA
                        AGE: 45 YEARS, OCC : BUSINESS,
                        R/O : FLAT NO.302 SREE SAI SHIVA VANI RESI
Digitally signed        KOTHPETH KOTPALLI, B.O.K.V.R.R.
by RAMESH
MATHAPATI               DIST : (A.P)-501509
Location: High
Court of           3.   RAJU B
Karnataka
                        AGE: 40 YEARS, OCC : BUSINESS,
                        R/O 12/1 1ST FLOOR
                        JAGAMANAHALLI BUS STOP
                        KANAKAPURA MAIN ROAD,
                        BANGALORE-560042.
                   4.   THE ROYAL SUNDARAM ALLIANCE
                        INSURANCE CO .LTD.,
                        SUNDARAM TOWERS, 45 & 56 WHITES ROAD,
                        CHENNAI-600014
                                                                     ...RESPONDENTS
                   (BY SMT.HEMA L.K, ADV. FOR R1
                   SRI. SUDARSHAN M., ADV. FOR R4)
                             -2-
                                    MFA No. 201181 of 2015




     THIS MFA FILED U/S. 173(1) OF MV ACT, PRAYING TO
SET ASIDE THE JUDGMENT AND AWARD DATED 09.01.2015 IN
MVC NO- 151/2013 PASSED BY THE SENIOR CIVIL JUDGE AND
MACT-II AT YADGIR, BY ALLOWING THE ABOVE APPEAL.

     THIS APPEAL, COMING ON FOR FINAL HEARING, THIS
DAY, THE COURT DELIVERED THE FOLLOWING:

                         JUDGMENT

Again the case called out at 2.30 p.m. and also at

4.28 p.m. None present. Hence, the appeal is dismissed

for non-prosecution and for not taking steps as per the

order of this Court.

Sd/-

JUDGE

msr