R Manjunath vs Smt Neelamma
2023 Latest Caselaw 1606 Kant

                                             -1-
                                                     RSA No. 1795 of 2017




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 27TH DAY OF FEBRUARY, 2023

                                           BEFORE

                             THE HON'BLE MR JUSTICE H.P.SANDESH

                           REGULAR SECOND APPEAL NO.1795 OF 2017

                   BETWEEN:

                   1.    R MANJUNATH
                         S/O RANGAPPA
                         AGED ABOUT 33 YEARS
                         R/AT KALANAYAKANAHATTI
                         VILLAGE, SRIRAMPURA HOBLI
                         HOSADURGA TALUK-577527

                   2.    RAJESHWARI
                         D/O RANGAPPA
                         W/O BYRALINGAPPA
                         AGED ABOUT 35 YEARS
                         HOUSEWIFE AND AGRICULTURIST
                         R/AT HEGGERE VILLAGE
Digitally signed
by SHARANYA T            SRIRAMPURA HOBLI
Location: HIGH           HOSADURGA TALUK-577527
COURT OF
KARNATAKA
                   3.    SHASHIKALA
                         D/O RANGAPPA
                         AGED ABOUT 31 YEARS
                         HOUSEWIFE AND AGRICULTURIST
                         R/AT JANNEKAL VILLAGE
                         SIRA TALUK-572137
                         TUMKUR DISTICT
                                                           ...APPELLANTS

                   (BY SRI SATHYANARAYANA K V, ADVOCATE [ABSENT])
                            -2-
                                  RSA No. 1795 of 2017




AND:

1.   SMT NEELAMMA
     W/O RANGAPPA
     AGED ABOUT 60 YEARS
     R/AT GAREEMBELU VILLAGE
     SRIRAMPURA HOBLI
     HOSADURGA TALUK-577527

2.   SMT. BHAGYAMMA
     D/O RANGAPPA
     W/O RAMALINGAPPA
     AGED ABOUT 40 YEARS
     R/AT SOPPINAGADULU VILLAGE
     SRIRAMPURA HOBLI
     HOSADURGA TALUK-577527

3.   SMT. ANASUYAMMA
     D/O RANGAPPA
     W/O NARASIMHAMURTHY
     AGED ABOUT 36 YEARS
     HOUSEWIFE AND AGRICULTURIST

4.   SMT. CHANDRAPPA
     D/O RANGAPPA
     W/O MAHALINGAPPA
     AGED ABOUT 35 YEARS

     RESPONDENT No.3 AND 4 ARE
     R/AT DODDA KARAPURADA KATTE
     VILLAGE, MATHODU HOBLI
     HOSADURGA TALUK-577527

5.   RANGAPPA
     S/O LATE DASAPPA
     AGED ABOUT 67 YEARS
                            -3-
                                 RSA No. 1795 of 2017




     R/AT KALANAYAKANAHATTI
     VILLAGE
     SRIRAMPURA HOBLI
     HOSADURGA TALUK-577527

6.   D THIMMAIAH
     S/O LATE DASAPPA
     AGED ABOUT 69 YEARS

7.   ANANTHAPPA
     S/O LATE DASAPPA
     AGED ABOUT 61 YEARS

8.   LAKKAPPA
     S/O LATE DASAPPA
     AGED ABOUT 60 YEARS

     RESPONDENT No.6 TO 8 ARE
     R/AT GAREEMBELU VILLAGE
     SRIRAMPURA HOBLI
     HOSADURGA TALUK-577527

                                     ...RESPONDENTS



     THIS R.S.A. IS FILED UNDER SECTION 100 OF CPC
AGAINST THE JUDGMENT AND DECREE DATED 27.09.2016
PASSED IN R.A.NO.13/2016 ON THE FILE OF THE SENIOR
CIVIL JUDGE AND MACT, HOSADURGA AND ETC.


     THIS R.S.A. COMING ON FOR ORDERS THIS DAY,
THE COURT DELIVERED THE FOLLOWING:
                              -4-
                                      RSA No. 1795 of 2017




                    JUDGMENT

This Court has issued notice against the

respondents in the year 2019, but PF was not paid and

when the matter was listed in the year 2020, one week

time was granted for furnishing of PF and etc. Again the

matter is listed today for non-furnishing of PF and etc.

This matter is of the year 2017 but till date, the counsel

for the appellants has not taken any steps to issue notice

against the respondents. Hence, it appears that the

counsel for the appellants is not interested in pursuing the

matter diligently. Accordingly, the appeal is dismissed for

non-prosecution.

Sd/-

JUDGE

SN