Smt P Sandhya vs Sri Rajeev
2023 Latest Caselaw 1548 Kant

                                                   -1-
                                                           CRL.A No. 1093 of 2020




                           IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                              DATED THIS THE 23RD DAY OF FEBRUARY, 2023

                                                  BEFORE
                                   THE HON'BLE MR JUSTICE P.N.DESAI
                                 CRIMINAL APPEAL NO. 1093 OF 2020 (A)
                      BETWEEN:

                      SMT. P. SANDHYA
                      W/O J.K. RAJEEVA
                      AGED ABOUT 28 YEARS,
                      R/A GANALUDODDI VILLAGE,
                      HAROHALLI HOBLI,
                      KANAKAPURA TALUK,
                      KALUBEEDI, HAROHALLI TOWN,
                      BENGALURU RURAL DISTRICT.

                      BEFORE THE TRIAL COURT THE
                      APPELLANT/COMPLAINANT
                      REPRESENTED THROUGH THE
                      STATE OF KARNATAKA THROUGH
                      HAROHALLI POLICE STATION
                      KANAKAPURA
                      RAMANAGARA DISTRICT.
Digitally signed by
NAGARATHNA M                                                          ...APPELLANT
Location: HIGH
COURT OF              (BY SRI. SURYANARAYANA N., ADVOCATE- ABSENT)
KARNATAKA
                      AND:

                      1.    SRI RAJEEV
                            S/O KEMPAHONNAIAH
                            AGED ABOUT 26 YEARS


                      2.    SRI KEMPAHONNAIAH
                            S/O LATE CHIKKAHONNE GOWDA
                            AGED ABOUT 65 YEARS
                              -2-
                                     CRL.A No. 1093 of 2020




3.   SMT. SHIVAMMA
     W/O KEMPEHONNAIAH
     AGED ABOUT 55 YEARS

4.   SMT. BHAGYAMMA
     W/O. NAGARAJ
     AGED ABOUT 27 YEARS,

5.   SMT. DHANALAKSHMI
     W/O. SIDDARAJU
     AGED ABOUT 29 YEARS,

6.   SRI. NAGARAJU
     S/O LATE PUTTAIAH
     AGED ABOUT 32 YEARS


     NO.1 TO 6 ALL R/AT:
     KADUJAKKASANDRA GRAMA
     HAROHALLI HOBLI
     KANAKAPURA TALUK
     RAMANAGAR DISTRICT.

                                              ...RESPONDENTS


      THIS CRL.A FILED U/S.378(4) CR.P.C BY THE ADVOCATE FOR
THE APPELLANT/S PRAYING TO SET ASIDE THE JUDGMENT DATED
10.11.2017 ON THE FILE OF PRINCIPAL CIVIL JUDGE AND J.M.F.C.,
KANAKAPURA, RAMANAGARA DISTRICT IN C.C.NO.1066/2012 -
ACQUITTED THE RESPONDENTS AND AWARD COSTS OF THESE
PROCEEDINGS.

      THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
                                  -3-
                                          CRL.A No. 1093 of 2020




                            JUDGMENT

No representation on behalf of the appellant.

In view of the order dated 02.02.2023, the appeal stands

dismissed for non-prosecution.

Sd/-

JUDGE

MN