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Sri L R Dhanu vs Smt K R Kalyani
2023 Latest Caselaw 1504 Kant

Citation : 2023 Latest Caselaw 1504 Kant
Judgement Date : 22 February, 2023

Karnataka High Court
Sri L R Dhanu vs Smt K R Kalyani on 22 February, 2023
Bench: H T Prasad
                                             -1-
                                                          RFA No. 383 of 2023




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 22ND DAY OF FEBRUARY, 2023

                                           BEFORE
                        THE HON'BLE MR JUSTICE H.T. NARENDRA PRASAD
                         REGULAR FIRST APPEAL NO. 383 OF 2023 (PAR)


                   BETWEEN:

                   SRI L R DHANU
                   S/O LATE L G RAJAN
                   AGED ABOUT 48 YEARS
                   R/A KADHANOOR VILLAGE AND POST
                   BOIKERI ROAD, VIRAJPET TALUK
                   KODAGU DISTRICT 571218

                                                                 ...APPELLANT
                   (BY SRI. ARNAV A BAGALWADI.,ADVOCATE)

                   AND:

                   1.    SMT K R KALYANI
                         W/O LATE L G RAJAN
Digitally signed         AGED ABOUT 65 YEARS
by                       R/A KADHANOOR VILLAGE AND POST
DHANALAKSHMI
MURTHY                   BOIKERI ROAD, VIRAJPET TALUK
Location: High           KODAGU DISTRICT 571218
Court of
Karnataka                PRESENTLY R/A NO 1
                         KUVEMPU ROAD, HOUSE NO 1
                         VTB BUILDING 2ND A MAIN
                         15TH CROSS, NEW TIPPASANDRA POST
                         BENGALURU 560075

                   2.    SMT L R LAKSHMI
                         W/O K KRISHNAKUMAR
                         AGED ABOUT 47 YEARS
                         R/A 124, 5TH B CROSS
                         CHIKKASANDRA, DASARAHALLI POST
                              -2-
                                         RFA No. 383 of 2023




     HESARAGATTA MAIN ROAD
     BENGALURU 560057.

3.   SMT L R VANISREE
     W/O MANIKANTA
     AGED ABOUT 43 YEARS
     R/A UNIVERSAL ENERGY SYSTEM PVT LTD
     42/1, 1ST FLOOR, 4TH B CROSS
     KS GARDEN, LALBAGH ROAD, VV PURAM
     BENGALURU 560027

     PRESENTLY R/A NO 92
     GANGA LAYOUT 3RD CROSS
     DHANANAYAKANAHALLI, SULIKERI POST
     KENGERI HOBLI BENGALURU 560060

4.   SMT L R USHA
     W/O A S SANTHOSH
     AGED ABOUT 37 YEARS
     R/A NO 1 KUVEMPU ROAD
     HOUSE NO 1, VTB BUILDING, 2ND A MAIN
     15TH CROSS, NEW TIPPASANDRA POST
     BENGALURU 560075

                                             ...RESPONDENTS


     THIS RFA IS FILED UNDER SECTION 96 OF THE CPC,
AGAINST THE JUDGMENT AND DECREE DATED 01.12.2022
PASSED IN OS.NO.16/2017 ON THE FILE OF THE SENIOR CIVIL
JUDGE, VIRAJPET, DECREEING THE SUIT FOR PARTITION.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
                         JUDGMENT

Office has raised an objection on maintainability of the

appeal. Therefore, the learned counsel for the appellant has

filed a memo dated 22.02.2023 stating that he may be

RFA No. 383 of 2023

permitted to represent the above appeal before the appropriate

legal forum.

Memo is placed on record.

The registry is directed to return the certified copy of the

judgment and decree to the appellant after retaining the xerox

copy of the same.

The appellant is permitted to represent the same before

the appropriate legal forum within two weeks from the date of

return of copies.

For the statistical purpose, the appeal is disposed of.

Sd/-

JUDGE

HA

 
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