Yashodha vs Smt Vasantha
2023 Latest Caselaw 1481 Kant

                                               -1-
                                                         RSA No. 199 of 2019




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                           DATED THIS THE 21ST DAY OF FEBRUARY, 2023

                                            BEFORE

                              THE HON'BLE MR JUSTICE H.P.SANDESH

                          REGULAR SECOND APPEAL NO.199 OF 2019 (PAR)

                   BETWEEN:

                   1.     YASHODHA,
                          W/O P. NATARAJ,
                          SINCE DEAD BY LRS.

                   1(a). P. NATARAJ,
                         AGED ABOUT 62 YEARS,
                         S/O A. PULLAR CHETTIYAR.

                   1(b). JAYANTHI,
                         AGED ABOUT 29 YEARS,
                         D/O P. NATARAJ.

                          BOTH ARE R/O 5TH CROSS,
                          ANNA NAGARA,
                          SHIVAMOGGA 577202.
Digitally signed
by SHARANYA T                                                 ...APPELLANTS
Location: HIGH
COURT OF                      (BY SRI RAVINDRANATH M., ADVOCATE)
KARNATAKA
                   AND:

                   1.   SMT. VASANTHA,
                        AGED ABOUT 46 YEARS,
                        W/O LATE KUMARASWAMY.

                   2.   K. SHASHIDHAR,
                        AGED ABOUT 30 YEARS,
                        S/O LATEL KUMARASWAMY.

                        BOTH ARE R/O NO.36,
                        2ND CROSS, UPPER HUTTA,
                        BHADRAVATHI TOWN,
                        SHIVAMOGGA DISTRICT-577301.
                             -2-
                                     RSA No. 199 of 2019




3.   SMT. HEMAVATHI,
     AGED ABOUT 50 YEARS,
     W/O LATE SUNDAR RAJ,
     R/O #673, K-25,
     KASHIPATHI AGRAHARA,
     100 FT ROAD,
     NEAR LAKSHMI TALKIES,
     K.R. MOHALLA, MYSURU 570012.

4.   MURUGESH,
     AGED ABOUT 53 YEARS,
     S/O LATE A. SUBRAMANYA CHETTIYAR.

5.   TAMIL SELVI,
     AGED ABOUT 48 YEARS,
     D/O MURUGESH.

     R4 AND R5 ARE R/O NO.18,
     3RD STAGE, INDUSTRIAL SUBURB,
     MYSURU SOUTH,
     MYSURU 5770014.

6.   TANDAVA MURTHY,
     AGED ABOUT 61 YEARS.
     S/O LATE P. MUNISWAMY.

7.   SMT. G.R. MANJULA,
     AGED ABOUT 51 YEARS,
     W/O TANDAVA MURTHY.

8.   INDRANI,
     AGED ABOUT 58 YEARS,
     W/O MOHAN VELU.

9.   MOHAN VELU,
     AGED ABOUT 63 YEARS,
     S/O LATE P. MUNISWAMY.

     R6 TO R9 ARE R/O NO.175,
     RAMAVILAS ROAD,
     MYSURU 570012.

10. M.K. SUBRAMANYA,
    AGED ABOUT 73 YEARS,
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                                           RSA No. 199 of 2019




     S/O LATE P. MUNISWAMY
     R/O D.NO.18, 3RD STAGE,
     FORT MOHALLA, MYSURU 570012.
                                             ...RESPONDENTS

      (BY SRI RAJENDRA H.C., ADVOCATE FOR C/R10)

     THIS RSA IS FILED UNDER SECTION 100 OF CPC
AGAINST THE JUDGMENT AND DECREE DATED 25.09.2018
PASSED IN RA.NO.917/2016 ON THE FILE OF THE III
ADDITIONAL DISTRICT JUDGE,MYSURU ALLOWING THE
APPEAL AND SETTING ASIDE THE JUDGMENT AND DECREE
DATED 08.08.2016 PASSED IN OS.NO. 332/2011 ON THE
FILE OF THE III ADDITIONAL SENIOR CIVIL JUDGE AND CJM,
MYSORE AND ETC.

    THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                         JUDGMENT

This appeal was filed in the year 2019. This Court, vide

order dated 26.11.2019 granted three weeks' time to comply

with the office objections and also made it clear that failing

which, list this matter for dismissal. Even though three

weeks' time was granted on 26.11.2019, till date, the office

objections are not complied. Hence, the appeal is dismissed

for non-compliance of office objections.

Sd/-

JUDGE

SN