Citation : 2023 Latest Caselaw 1368 Kant
Judgement Date : 16 February, 2023
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RSA No. 315 of 2020
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 16TH DAY OF FEBRUARY, 2023
BEFORE
THE HON'BLE MR JUSTICE H.P.SANDESH
REGULAR SECOND APPEAL NO. 315 OF 2020 (PAR)
BETWEEN:
1. SMT. ASHWATHAMMA
W/O LATE T.N. GOPALAKRISHNA,
AGED ABOUT 86 YEARS,
2. SMT. LATHA
W/O ANJINAPPA,
AGED ABOUT 54 YEARS,
3. SMT. BHARATHI
W/O NITHYANANDA,
AGED ABOUT 52 YEARS,
4. SRI PRASANNA
S/O T.N. GOPALAKRISHNA,
AGED ABOUT 50 YEARS,
Digitally signed
by SHARANYA T
Location: HIGH 5. SRI G. NAGESH
COURT OF S/O T.N. GOPALAKRISHNA,
KARNATAKA
AGED ABOUT 45 YEARS,
6. SMT. SARALA
W/O NANDA,
AGED ABOUT 42 YEARS,
7. SMT. SHARADA
D/O T.N.GOPALAKRISHNA,
AGED ABOUT 35 YEARS,
8. SRI GOVINDARAJAU
S/O LATE NARAYANAPPA,
AGED ABOUT 74 YEARS,
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RSA No. 315 of 2020
ALL ARE RESIDENTS OF
YETTAKODI VILLAGE,
LAKKUR HOBLI,
MALUR TALUK, KOLAR
...APPELLANTS
(BY SRI. CHANDRA SHEKAR R., ADVOCATE)
AND:
1. SMT. PUTTAMMA
W/O LATE MUNISWAMY,
AGED ABOUT 93 YEARS.
2. SRI PARTHASARATHI
S/O LATE MUNISWAMY,
AGED ABOUT 64 YEARS.
3. SRI PASAD
S/O LATE MUNISWAMY,
AGED ABOUT 62 YEARS.
4. SMT. SUMINTHRA
W/O NANJUNDAPPA,
AGED ABOUT 71 YEARS,
R/O LOHAR CIRCLE,
SHANKAR GAS AGENCY
NEAR PURNA PRAGNA SCHOOL
BHADRAVATHI
5. SMT. UMA
W/O LATE VISHWANATH,
AGED ABOUT 64 YEARS
R/O NO.19, 7TH CROSS, R.T.NAGAR,
BANGALORE 560 032.
6. SMT. PRATHIBA
W/O CHANDRASHEKAR,
AGED ABOUT 56 YEARS
7. SMT. NALINI
W/O MALARAJ
AGED ABOUT 65 YEARS
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RSA No. 315 of 2020
8. SMT. LAKSHMAMMA
W/O LATE NANJUNDAPPA,
AGED ABOUT 81 YEARS.
9. SMT. VIJAYA
W/O NANDA KUMAR,
AGED ABOUT 55 YEARS.
10. SMT. SHOBHA
W/O BHIMARAJ,
AGED ABOUT 51 YEARS.
RESPONDENTS 1 TO 3 & 5 TO 10 ARE
R/O NO.10, EXIM HOUSE, 'B' CROSS,
RMV EXTENSION, BANGALORE-560 080
11. SMT. NARAYANAMMA
W/O BASAPPA,
AGED ABOUT 81 YEARS,
YETTAKODI VILLAGE,
KALLUKUNTE POST,
MALUR TALUK.
12. SMT. RAJESHWARI
W/O SHAMANNA,
AGED ABOUT 62 YEARS,
R/AT 17TH CROSS,
MALLESHWARAM,
BANGALORE.
13. SRI DAYANANDA
S/O MUNIVENKATAPPA,
AGED ABOUT 66 YEARS.
14. SRI TARAKANTH
S/O MUNIVENKATAPPA,
AGED ABOUT 62 YEARS.
15. SRI CHANDRASHEKAR
S/O MUNIVENKATAPPA,
AGED ABOUT 58 YEARS
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RSA No. 315 of 2020
16. SMT. SHAMALA
W/O SRINIVASA,
AGED ABOUT 52 YEARS.
17. SRI HEMANTH
S/O MUNIVENKATAPPA,
AGED ABOUT 52 YEARS.
18. SMT. MEENA
W/O NATARAJA,
AGED ABOUT 48 YEARS
RESPONDENTS NO.13 TO 18 ARE
R/O ATRK COMPLEX, KSRTC LAYOUT,
CHIKKA KALLASANDRA,
SUBRAMANYAPURA POST,
UTTARAHALLI (MAIN ROAD),
BANGALORE-560 060
19. SMT. JAYALAKSHMI
W/O LATE BALAKRISHNA,
AGED ABOUT 76 YEARS,
NO.12/1, 1ST CROSS,
UV BLOCK, AC NAGAR,
BANGALORE
20. SMT. BHAGYA
D/O RAMACHANDRAPPA,
AGED ABOUT 40 YEARS,
R/O ATRK COMPLEX,
KSRTC LAYOUT,
CHIKKA KALLASANDRA,
SUBRAMANYAPURA POST,
UTTARAHALLI (MAIN ROAD),
BANGALORE-560 061
...RESPONDENTS
THIS RSA IS FILED UNDER SEC.100 OF CPC., AGAINST
THE JUDGMENT AND DECREE DATED 21.06.2019 PASSED IN
R.A.NO.193/2013 ON THE FILE OF THE II ADDITIONAL
DISTRICT AND SESSIONS JUDGE, KOLAR, DISMISSING THE
APPEAL AND CONFIRMING THE JUDGMENT AND DECREE
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RSA No. 315 of 2020
DATED 26.08.2013 PASSED IN O.S.NO.37/2011 ON THE FILE
OF THE SENIOR CIVIL JUDGE AND JMFC., MALUR.
THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
JUDGMENT
This appeal was filed in the year 2020 and this Court vide
order dated 01.02.2023, granted two weeks time to comply
with the office objections, failing which to list the matter for
dismissal, the office objections are not complied with.
Hence, in view of the peremptory order dated
01.02.2023, the appeal is dismissed for non-compliance of
office objections.
Sd/-
JUDGE
ST
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