Sri. D.S. Kumar vs Sri. K.L. Rama Mohan
2023 Latest Caselaw 1252 Kant

                                                -1-
                                                           RSA No. 599 of 2020




                       IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 9TH DAY OF FEBRUARY, 2023

                                             BEFORE

                             THE HON'BLE MR JUSTICE H.P.SANDESH

                        REGULAR SECOND APPEAL NO. 599 OF 2020 (RES)

                      BETWEEN:

                      SRI. D.S. KUMAR
                      S/O LATE DASHARATHAIAH
                      AGED 57 YEARS,
                      PROPRIETOR,
                      SRIIVASA WINE CENTRE
                      LAKSHMIRAM BUILDING
                      BEHIND DWARAKA HOTEL
                      M.G.ROAD, TUMAKURU TOWN
                      TUMAKURU TALUK AND DISTRICT-572 101
                                                                 ...APPELLANT

                               (BY SRI. GANGI REDDY B V., ADVOCATE)

                      AND:

Digitally signed by
SHARANYA T            SRI. K.L. RAMA MOHAN
Location: HIGH        S/O LATE LAKSHMIRAM
COURT OF
KARNATAKA             R/AT EDGA MOHALLA,
                      TUMKUR TOWN, TUMAKURU
                      TALUK AND DISTRICT-572 102
                                                               ...RESPONDENT

                           THIS RSA IS FILED UNDER SECTION 100 OF CPC
                      AGAINST THE JUDGMENT AND DECREE DATED 24.09.2019
                      PASSED IN RA.No.5/2017 ON THE FILE OF THE PRINCIPAL
                      SENIOR CIVIL JUDGE AND CJM, TUMAKURU, DISMISSING
                      THE APPEAL AND CONFIRMING THE ORDER DATED
                      07.12.2016 PASSED IN EX.No.69/2011 ON THE FILE OF THE I
                      ADDITIONAL CIVIL JUDGE AND JMFC 2, TUMAKURU,
                      DISMISSING THE APPLICATION FILED UNDER ORDER 21
                      RULE 97 OF CPC.
                                -2-
                                           RSA No. 599 of 2020




    THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                          JUDGMENT

This appeal was filed in the year 2020 and this Court

vide order dated 24.01.2023, granted two weeks time to

comply with the office objections, failing which to list the

matter for dismissal. Inspite of the same, office objections

are not complied with till date. Hence, the appeal is

dismissed for non-compliance of office objections.

Sd/-

JUDGE

ST