Sri Govind S/O. Mukundsa Magajikondi vs Sri. Siddarth S/O. Tulajansa Irkal
2023 Latest Caselaw 9726 Kant

Karnataka High Court

Sri Govind S/O. Mukundsa Magajikondi vs Sri. Siddarth S/O. Tulajansa Irkal on 7 December, 2023

Author: Hanchate Sanjeevkumar

Bench: Hanchate Sanjeevkumar

                                                               -1-
                                                                     NC: 2023:KHC-D:14387
                                                                       MFA No. 104103 of 2018




                                               IN THE HIGH COURT OF KARNATAKA,
                                                       DHARWAD BENCH

                                          DATED THIS THE 7TH DAY OF DECEMBER, 2023

                                                             BEFORE

                                       THE HON'BLE MR JUSTICE HANCHATE SANJEEVKUMAR

                                      MISCELLANEOUS FIRST APPEAL NO.104103/2018(MV-I)

                                 BETWEEN:

                                 SRI GOVIND S/O. MUKUNDSA MAGAJIKONDI,
                                 AGE:40 YEARS, OCC:NIL,
                                 R/O. C/O. NARAYAN LADAWA,
                                 SABALE CHAWL, HIREMATH ONI,
                                 HOSAYALLAPUR, DHARWAD.
                                                                                ...APPELLANT
                                 (BY SRI MALLIKARJUNSWAMY B. HIREMATH, ADVOCATE)

                                 AND:

                                 1.    SRI. SIDDARTH S/O. TULAJANSA IRKAL,
                                       AGE:42 YEARS, OCC:BUSINESS,
                                       R/O. H.NO.8, 7TH CROSS, KAMARIPETH,
                                       OPP : SHRIRAM TEMPLE,
                                       HUBBALLI-580027.

                                 2.    THE DIVISIONAL MANAGER,
              Digitally signed
              by
VIJAYALAKSHMI VIJAYALAKSHMI
              M KANKUPPI
                                       IFFCO TOKIO GENERAL INSURANCE CO.LTD.,
M KANKUPPI
              Date: 2023.12.12
              13:22:48 +0530           NEAR LAXMI TEMPLE,
                                       DAJIBANPETH, HUBBALLI.

                                 3.    SRI AJIT SINGH S/O. MOHINDER SINGH RANDHAVA,
                                       AGE: NOR KNOWN, OCC: BUSINESS,
                                       R/O: 6-85/34, SECTOR-6, PANCHAVATI CHS,
                                       KALAMBOLI, TQ:PANVEL-410218,
                                       STATE:PUNJAB.

                                 4.    THE DIVISIONAL MANAGER
                                       UNITED INDIA INSURANCE CO.LTD.,
                                       DIVISIONAL OFFICE, ANKOLA ARCADE,
                                       OPP:DISTRICT COURT,
                                       P B ROAD, DHARWAD.
                                                                                ...RESPONDENTS
                              -2-
                                   NC: 2023:KHC-D:14387
                                     MFA No. 104103 of 2018




      THIS MFA IS FILED UNDER SECTION 173(1) OF THE MOTOR
VEHICLES ACT, 1988, PRAYING TO ALLOW THE APPEAL BY
ENHANCING THE COMPENSATION AMOUNT BY MODIFYING THE
JUDGMENT AND AWARD DATED 30.07.2018 IN MVC NO.417/2016
PASSED BY THE II ADDITIONAL SENIOR CIVIL JUDGE AND
ADDITIONAL MOTOR ACCIDENT CLAIMS TRIBUNAL, DHARWAD AND
ETC.,

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                           ORDER

Today the matter is listed for compliance of office

objections for 5th time, but not complied with.

Hence, the appeal is dismissed for non-prosecution.

Sd/-

JUDGE

SSP

CT-ASC