Sri.J.Ekalavya S/O Sri.J. ... vs The Assistant Commissioner
2023 Latest Caselaw 9710 Kant

Karnataka High Court

Sri.J.Ekalavya S/O Sri.J. ... vs The Assistant Commissioner on 7 December, 2023

Author: Hanchate Sanjeevkumar

Bench: Hanchate Sanjeevkumar

                                                                  -1-
                                                                        NC: 2023:KHC-D:14382
                                                                          MFA No. 103696 of 2018




                                              IN THE HIGH COURT OF KARNATAKA,
                                                      DHARWAD BENCH

                                          DATED THIS THE 7TH DAY OF DECEMBER, 2023

                                                             BEFORE

                                      THE HON'BLE MR JUSTICE HANCHATE SANJEEVKUMAR

                                      MISCELLANEOUS FIRST APPEAL NO.103696/2018(LAC)

                                 BETWEEN:

                                 SRI J. EKALAVYA
                                 S/O. SRI.J. KANEKALLAPPA,
                                 AGE: 38 YEARS,
                                 OCC: AGRICULTURIST,
                                 R/O: SANGANKAL VILLAGE,
                                 TQ AND DIST: BALLARI.
                                                                                      ...APPELLANT
                                 (BY SRI F. V. PATIL, ADVOCATE)

                                 AND:

                                 1.   THE ASSISTANT COMMISSIONER,
                                      CUM LAND ACQUISITION OFFICER,
                                      BALLARI.

                                 2.   THE EXECUTIVE ENGINEER,
                                      Z.P., P.W.D.,
              Digitally signed
              by
VIJAYALAKSHMI VIJAYALAKSHMI
                                      ENGINEERING DIVISION,
                                      BALLARI.
M KANKUPPI    M KANKUPPI
              Date: 2023.12.12
              13:22:24 +0530




                                                                                  ...RESPONDENTS

                                        THIS MFA IS FILED UNDER SECTION 54(1) OF THE LAND

                                 ACQUISITION ACT, 1894, PRAYING TO MODIFY THE JUDGMENT AND

                                 AWARD DATED 31.07.2017 IN LAC NO.62/2013 PASSED BY THE PRL.

                                 SENIOR CIVIL JUDGE AND CJM AT BALLARI AND ETC.,


                                        THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE

                                 COURT DELIVERED THE FOLLOWING:
                              -2-
                                   NC: 2023:KHC-D:14382
                                     MFA No. 103696 of 2018




                           ORDER

Today the matter is listed for compliance of office

objections for 6th time, but not complied with.

Hence, the appeal is dismissed for non-prosecution.

Sd/-

JUDGE

SSP

CT-ASC