Sri Lokhaiah vs Sri Mallikarjunaiah
2023 Latest Caselaw 9521 Kant

Karnataka High Court

Sri Lokhaiah vs Sri Mallikarjunaiah on 6 December, 2023

                                                     -1-
                                                               NC: 2023:KHC:44413
                                                              MFA No. 2475 of 2014




                            IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                              DATED THIS THE 6TH DAY OF DECEMBER, 2023

                                               BEFORE
                       THE HON'BLE MR JUSTICE T.G. SHIVASHANKARE GOWDA
                                     MFA NO. 2475 OF 2014 (MV-I)
                       BETWEEN:

                       SRI LOKHAIAH @ LOKHESHAIAH
                       S/O VEERAIAH, AGED ABOUT 49 YEARS
                       R/AT SANTHEBENNUR VILLAGE
                       CHANNAGIRI TALUK
                       DAVANAGERE DISTRICT                         ...APPELLANT

                       (BY SRI. PAPANNA L., ADV. [ABSENT])

                       AND:

                       1.      SRI MALLIKARJUNAIAH
                               S/O BASAVARAJAIAH
                               AGED ABOUT 49 YEARS
                               R/AT SANTHEBENNUR VILLAGE
                               CHANNAGIRI TALUK
                               DAVANAGERE DISTRICT

                       2.      SRI. RAJAPPA K.G.
                               S/O JUTTAPPA
                               AGED ABOUT 39 YEARS
Digitally signed by
MALA K N                       R/AT SANTHEBENNUR VILLAGE
                               CHANNAGIRI TLAUK
Location: HIGH COURT
OF KARNATAKA                   DAVANAGERE DISTRICT

                       3.      THE MANAGER
                               IFFCO-TOKIO GENERAL INSURANCE CO.LTD.
                               NO.127/A, NEAR BUS STAND
                               OPP: BASAVA VANA
                               NEW COTTON MARKET, HUBLI       ...RESPONDENTS

                       (BY SRI. B PRADEEP, ADV. FOR R3)

                            THIS MFA IS FILED UNDER SECTION 173(1) OF MV ACT
                       AGAINST THE JUDGMENT AND AWARD DATED 29.06.2013
                       PASSED IN MVC NO.214/2010 ON THE FILE OF THE SENIOR
                               -2-
                                          NC: 2023:KHC:44413
                                         MFA No. 2475 of 2014




CIVIL JUDGE & MACT, CHANNAGIRI DISMISSING THE CLAIM
PETITION FOR COMPENSATION.

     THIS APPEAL, COMING ON FOR HEARING, THIS DAY,
THE COURT DELIVERED THE FOLLOWING:

                         JUDGMENT

None appears for the appellant even in second

call.

2. Sri.B.Pradeep, learned counsel for

respondent No.3 is present.

The appeal is dismissed for non-prosecution.

Sd/-

JUDGE

KNM CT:HS