Sri.N. Munireddy vs Sri. Ashok Reddy
2023 Latest Caselaw 9217 Kant

Karnataka High Court

Sri.N. Munireddy vs Sri. Ashok Reddy on 4 December, 2023

Author: H.T. Narendra Prasad

Bench: H.T. Narendra Prasad

                                            -1-
                                                        NC: 2023:KHC:43530
                                                     MFA No. 4274 of 2023




                     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 4TH DAY OF DECEMBER, 2023

                                          BEFORE
                     THE HON'BLE MR JUSTICE H.T. NARENDRA PRASAD
                   MISCELLANEOUS FIRST APPEAL NO. 4274 OF 2023 (CPC)
                   BETWEEN:

                   SRI.N. MUNIREDDY
                   S/O LATE NANJA REDDY
                   AGED ABOUT 65 YEARS
                   RESIDING AT KOMMASANDRA VILLAGE
                   SARJAPURA HOBLI, ANEKAL TALUK
                   BENGALURU RURAL DISTRICT
                                                              ...APPELLANT
                   (BY SRI. YOGESH M.,ADVOCATE)

                   AND:

                   SRI. ASHOK REDDY
                   S/O LATE MUNIYYA @MUNIYAPPA
                   @ MUNIREDDY
                   AGED ABOUT 56 YEARS
Digitally signed   RESIDING AT GOPASANDRA VILLAGE
by
DHANALAKSHMI       SARJAPURA HOBLI, ANEKAL TALUK
MURTHY
                   BENGALURU RURAL DISTRICT
Location: High
Court of                                                    ...RESPONDENT
Karnataka


                        THIS MFA IS FILED UNDER ORDER 43 RULE 1(r) R/W
                   SECTION 151 OF CPC, AGAINST THE ORDER DATED
                   15.03.2023 PASSED ON I.A.NO.1 IN OS.NO.148/2022 ON THE
                   FILE OF THE I ADDITIONAL CIVIL JUDGE AND JMFC, ANEKAL,
                   DISMISSING THE I.A.NO.1 FILED UNDER ORDER 39 RULE 1
                   AND 2 OF CPC.

                       THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
                   COURT DELIVERED THE FOLLOWING:
                             -2-
                                       NC: 2023:KHC:43530
                                     MFA No. 4274 of 2023




                         JUDGMENT

1. The learned counsel for the appellant has filed a

memo dated 04.12.2023 stating that he may be permitted

to withdraw the above appeal with liberty to approach the

appropriate legal forum.

2. Memo dated 04.12.2023 is taken on record.

3. In view of the above, the appeal is dismissed as

withdrawn with liberty to approach the appropriate legal

forum.

Sd/-

JUDGE

HA