Goudappa And Anr vs Sumangala And Ors
2023 Latest Caselaw 9202 Kant

Karnataka High Court

Goudappa And Anr vs Sumangala And Ors on 4 December, 2023

                                               -1-
                                                     NC: 2023:KHC-K:8957
                                                      RSA No. 200100 of 2022




                              IN THE HIGH COURT OF KARNATAKA
                                     KALABURAGI BENCH

                          DATED THIS THE 4TH DAY OF DECEMBER, 2023

                                           BEFORE

                              THE HON'BLE MRS JUSTICE M G UMA

                        REGULAR SECOND APPEAL NO.200100 OF 2022
                                      (PAR/POS)

                   BETWEEN:

                   1.   SRI GOUDAPPA
                        S/O SHENKRAPPA CHOLBARDI,
                        AGED ABOUT: 83 YEARS,
                        OCC: AGRICULTURE,
                        R/O: MELKUNDA (B) VILLAGE,
                        TQ: AND DIST: KALABURAGI-585 110.

                   2.   SRI SHANKAR S/O GOUDAPPA CHOLBARDI
                        AGE ABOUT: 43 YEARS,
                        OCC: AGRICULTURE,
                        R/O: MELKUNDA (B) VILLAGE,
                        TQ: AND DIST: KALABURAGI-585110.
Digitally signed
by SHILPA R                                                    ...APPELLANTS
TENIHALLI          (BY SRI S. V. DESHMUKH, ADVOCATE)
Location: HIGH
COURT OF
KARNATAKA          AND:

                   1.   SMT. SUMANGALA
                        W/O BHIMASHANKAR GAR,
                        AGED ABOUT: 53 YEARS,
                        OCC: HOUSEHOLD,
                        R/O: KADANI VILLAGE,
                        TQ: AND DIST: KALABURAGI-585319.

                   2.   BASSAMMA
                        W/O MALKAJAPPA MULGE
                        AGE ABOUT: 63 YEARS,
                               -2-
                                    NC: 2023:KHC-K:8957
                                      RSA No. 200100 of 2022




     OCC: HOUSEHOLD,
     R/O: LADCHINCHOLI VILLAGE,
     TQ: ALAND,
     DIST: KALABURAGI-585302.

3.   SMT. MAHANTAMMA
     W/O SHRIMANTRAYA
     AGED ABOUT: 38 YEARS,
     OCC: HOUSEHOLD,
     R/O: KADNI VILLAGE,
     TQ: AND DIST: KALABURAGI-585319.

                                              ...RESPONDENTS

      THIS RSA IS FILED U/S. 100 OF CPC, PRAYING TO CALL
FOR THE RECORDS IN O.S. NO.03 OF 2017, ON THE FILE OF
THE II ADDL. SENIOR CIVIL JUDGE, KALABURAGI AND R.A.
NO. 104 OF 2019, ON THE FILE OF I ADDL. DISTRICT JUDGE
AT   KALABURAGI     DATED    17.08.2021    CONFIRMING      THE
JUDGMENT AND DECREE PASSED IN O.S NO.03 OF 2017, ON
THE FILE OF THE II ADDL. SENIOR CIVIL JUDGE, KALABURGI
DATED 03.09.2019 AND GRANT COSTS OF THIS APPEAL AND
GRANT SUCH OTHER OR FURTHER RELIEF/S AS THIS HON'BLE
MAY DEED FIT IN THE CIRCUMSTANCES OF THE CASE.


      THIS APPEAL COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
                         JUDGMENT

Learned counsel for the appellants submits that appellant

No.1 is dead.

NC: 2023:KHC-K:8957

Submission is placed on record.

Even though the matter is listed for sixth time, office

objections were not complied with. I do not find any reason to

adjourn the matter. Hence, the appeal is dismissed for non

compliance of office objections.

Sd/-

JUDGE

SRT