Smt Sarojamma vs Sri Shivaji
2023 Latest Caselaw 9183 Kant

Karnataka High Court

Smt Sarojamma vs Sri Shivaji on 4 December, 2023

                                        -1-
                                                   NC: 2023:KHC:43647
                                                 RSA No. 1082 of 2016




               IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                     DATED THIS THE 4TH DAY OF DECEMBER, 2023

                                     BEFORE
              THE HON'BLE MR JUSTICE SACHIN SHANKAR MAGADUM
                    REGULAR SECOND APPEAL NO.1082 OF 2016 (INJ)
             BETWEEN:

                SMT.SAROJAMMA
                W/O SRI.KEMPEGOWDA
                AGED ABOUT 68 YEARS
                AGRICULTURIST
                RESIDENT OF GONIBEEDU VILLAGE
                BHADHRAVATHI TALUK
                SHIVAMOGGA DISTRICT
                PIN CODE - 577301
                (BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)

                                                        ...APPELLANT
             (BY SRI. SHIVAKUMAR U, ADVOCATE)

             AND:
Digitally
signed by       SRI.SHIVAJI
ALBHAGYA
                S/O SRI.NANJUDAPPA
Location:       AGED ABOUT 38 YEARS
HIGH COURT
OF              COOLIE
KARNATAKA       RESIDENT OF
                GONIBEEDU VILLAGE
                BHADHRAVATHI TALUK
                SHIVAMOGGA DISTRICT
                PIN CODE - 577301

                                                      ...RESPONDENT
             (BY SRI.ASHOK MESTA, ADVOCATE)
                                       -2-
                                                  NC: 2023:KHC:43647
                                               RSA No. 1082 of 2016




            THIS RSA IS FILED UNDER SEC.100 OF CPC., AGAINST
THE JUDGMENT AND DECREE DATED 03.03.2016 PASSED IN
RA.NO.15/2013 ON THE FILE OF THE PRL. SR. CIVIL JUDGE
AND JMFC, BHADRAVATHI, DISMISSING THE APPEAL AND
CONFIRMING               THE   JUDGMENT     AND    DECREE    DATED
14.12.2012 PASSED IN OS.NO.131/2011 ON THE FILE OF THE
III ADDL. CIVIL JUDGE AND JMFC., BHADRAVATHI AND ETC.


            THIS APPEAL, COMING ON FOR ADMISSION, THIS DAY,

THE COURT DELIVERED THE FOLLOWING:

                                 JUDGMENT

Learned counsel appearing for the appellant has

filed a memo dated 04.12.2023 seeking leave of this Court

to dismiss the above appeal as not pressed in view of

pendency of RSA No.308/2019.

2. The said memo is taken on record.

3. In view of the above said memo, this appeal is

dismissed as not pressed.

Sd/-

JUDGE NBM