Karnataka High Court
Sri. Narayanaswamy vs Smt. Nagamma on 21 December, 2023
-1-
NC: 2023:KHC:46730
RSA No. 501 of 2018
C/W RSA No. 502 of 2018
RSA No. 503 of 2018
RSA No. 504 of 2018
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 21ST DAY OF DECEMBER, 2023
BEFORE
THE HON'BLE MR JUSTICE SACHIN SHANKAR MAGADUM
REGULAR SECOND APPEAL NO. 501 OF 2018 (PAR)
C/W
REGULAR SECOND APPEAL NO. 502 OF 2018 (PAR)
REGULAR SECOND APPEAL NO. 503 OF 2018 (PAR)
REGULAR SECOND APPEAL NO. 504 OF 2018 (PAR)
IN RSA NO. 501/2018
BETWEEN:
1. SRI. NARAYANASWAMY
SINCE DEAD BY LRS.,
B. N. MANJUNATH,
S/O LATE S. NARAYANASWAMY,
AGED ABOUT 41 YEARS,
Digitally signed
by SUCHITRA
MJ 2. B. N. VEDAMURTHY,
Location: HIGH S/O LATE S. NARAYANASWAMY,
COURT OF
KARNATAKA AGED ABOUT 40 YEARS,
BOTH ARE R/O THOTADAMANE,
B.G. NAGAR, BELLUR HOBLI,
NAGAMANGALA TALUK - 541 128..
...APPELLANTS
(BY SRI. A MADHUSUDHANA RAO, ADVOCATE)
-2-
NC: 2023:KHC:46730
RSA No. 501 of 2018
C/W RSA No. 502 of 2018
RSA No. 503 of 2018
RSA No. 504 of 2018
AND:
1. SMT. NAGAMMA,
AGED ABOUT 60 YEARS,
C/O NARASIMHAIAH,
NO.8, 3RD MAIN, "D" CROSS,
BYATARAYANAPURA,
NEAR 58 BUS STOP, MYSORE ROAD,
BENGALURU - 560 040.
2. SMT. NINGAMMA,
W/O LATE KRISHNAPPA,
AGED ABOUT 85 YEARS,
R/O. BOMMANAHALLI VILLAGE,
GONDENAHALLI POST,
BINDIGANAVILLE HOBLI,
NAGAMANGALA TALUK - 541 128.
3. SMT. JAYAMMA,
W/O NARASIMHEGOWDA,
D/O LATE KRISHNAPPA,
AGED ABOUT 62 YEARS,
R/O BOMMANAHALLI VILLAGE,
GONDENAHALLI POST,
BINDIGANAVILLE HOBLI,
NAGAMANGALA TALUK - 541 128.
4. SRI. SYED ALEEM,
S/O SYED ALI,
AGED ABOUT 65 YEARS,
R/O. BELLUR TOWN,
KRISHNARAJ URS ROAD,
NAGAMANGALA TALUK - 541 128.
5. B. M. AMEERULLA KHAN
-3-
NC: 2023:KHC:46730
RSA No. 501 of 2018
C/W RSA No. 502 of 2018
RSA No. 503 of 2018
RSA No. 504 of 2018
S/O. MOHAMMED GOUSE SAHEB,
SINCE DEAD BY LRS,
SMT. SYHIDA BEGUM
W/O. LATE B.M. AMEERULLA KHAN,
AGED ABOUT 60 YEARS,
6. SRI. NIKITH AJJA KHANUM,
D/O. LATE B.M. AMEERULLA KHAN,
AGED ABOUT 35 YEARS,
7. ALEEMULLA KHAN,
S/O. LATE B.M. AMEERULLA KHAN,
AGED ABOUT 30 YEARS,
RESPONDENTS 5 TO 7 ARE ALL
R/O. KANTHARAJ URS ROAD,
BELLUR TOWN, BELLUR HOBLI,
NAGAMANAGALA TALUK,
MANDYA DISTRICT - 541 128.
8. CHANDANA THILOTHAME,
W/O. MOHAN KUMAR,
AGED ABOUT 54 YEARS,
R/O. BOMMANAHALLI VILLAGE,
BELLUR HOBLI, NAGAMANGALA TALUK - 541 128.
9. SMT. S. NARAYANAMMA
@ NALINI RAJANNA,
D/O. LATE SHIVEGOWDA,
AGED ABOUT 69 YEARS,
R/O. 2ND FLOOR, 9TH CROSS, PIPELINE,
MALLESHWARAM, BENGALURU - 560 003.
10. SMT. PADMAVATHI,
-4-
NC: 2023:KHC:46730
RSA No. 501 of 2018
C/W RSA No. 502 of 2018
RSA No. 503 of 2018
RSA No. 504 of 2018
D/O. S. NARAYANASWAMY,
W/O. T. RAMESH,
AGED ABOUT 46 YEARS,
11. SMT. B. N. PRIYADARSHINI,
D/O. LATE S. NARAYANASWAMY,
W/O. CHANDRU,
AGED ABOUT 41 YEARS,
RESPONDENTS 10 AND 11 ARE BOTH
R/O. THOTADAMANE, B.G. NAGAR,
BELLUR HOBLI, NAGAMANGALA TALUK - 541 128.
12. SRI. H.M. DEVARAJU,
S/O LATE MUTTEGOWDA,
DOOR NO.271, GANDHI CIRCLE,
RAMAKRISHNA LAYOUT,
CHANNARAYAPATTANA TOWN AND TALUK,
HASSAN DISTRICT - 580 081.
...RESPONDENTS
(BY SRI. N.P. KALLESH GOWDA, ADVOCATE FOR C/R9)
THIS RSA IS FILED UNDER SECTION 100 OF CPC,
AGAINST THE JUDGMENT AND DECREE DATED 23.09.2017
PASSED IN R.A.NO.92/2013 ON THE FILE OF THE IV
ADDITIONAL DISTRICT AND SESSIONS JUDGE, MANDYA,
PARTLY ALLOWING THE APPEAL AND MODIFYING THE
JUDGMENT AND DECREE DATED 31.08.2013 PASSED IN
O.S.NO.6/2009 ON THE FILE OF THE SENIOR CIVIL JUDGE AND
JMFC, NAGAMANGALA.
-5-
NC: 2023:KHC:46730
RSA No. 501 of 2018
C/W RSA No. 502 of 2018
RSA No. 503 of 2018
RSA No. 504 of 2018
IN RSA NO.502/2018
BETWEEN:
1. SRI. NARAYANASWAMY
SINCE DEAD BY LRS.,
B. N. MANJUNATH,
S/O LATE S. NARAYANASWAMY,
AGED ABOUT 41 YEARS,
2. B. N. VEDAMURTHY,
S/O LATE S. NARAYANASWAMY,
AGED ABOUT 40 YEARS,
BOTH ARE R/O THOTADAMANE,
B.G. NAGAR, BELLUR HOBLI,
NAGAMANGALA TALUK - 541 128..
...APPELLANTS
(BY SRI. A MADHUSUDHANA RAO, ADVOCATE)
AND:
1. SMT. NAGAMMA,
AGED ABOUT 60 YEARS,
C/O NARASIMHAIAH,
NO.8, 3RD MAIN, "D" CROSS,
BYATARAYANAPURA,
NEAR 58 BUS STOP, MYSORE ROAD,
BENGALURU - 560 040.
2. SMT. NINGAMMA,
W/O LATE KRISHNAPPA,
AGED ABOUT 85 YEARS,
R/O. BOMMANAHALLI VILLAGE,
-6-
NC: 2023:KHC:46730
RSA No. 501 of 2018
C/W RSA No. 502 of 2018
RSA No. 503 of 2018
RSA No. 504 of 2018
GONDENAHALLI POST,
BINDIGANAVILLE HOBLI,
NAGAMANGALA TALUK - 541 128.
3. SMT. JAYAMMA,
W/O NARASIMHEGOWDA,
D/O LATE KRISHNAPPA,
AGED ABOUT 62 YEARS,
R/O BOMMANAHALLI VILLAGE,
GONDENAHALLI POST,
BINDIGANAVILLE HOBLI,
NAGAMANGALA TALUK - 541 128.
4. SMT. S. NARAYANAMMA
@ NALINI RAJANNA,
D/O LATE SHIVEGOWDA,
AGED ABOUT 69 YEARS,
R/O 2ND FLOOR, 9TH PIPELINE,
MALLESHWARAM, BENGALURU - 560 003.
5. B.K. DHANALAKSHMI
AGED ABOUT 28 YEARS,
R/O BOMMANAHALLI VILLAGE,
GONDENAHALLI POST,
BINDIGANAVILLE HOBLI,
NAGAMANGALA TALUK - 571 418.
6. SRI. SYED ALEEM,
S/O SYED ALI,
AGED ABOUT 65 YEARS,
R/O BELLUR TOWN,
KRISHNARAJ URS ROAD,
NAGAMANGALA TALUK - 571 418.
-7-
NC: 2023:KHC:46730
RSA No. 501 of 2018
C/W RSA No. 502 of 2018
RSA No. 503 of 2018
RSA No. 504 of 2018
7. B. M. AMEERULLA KHAN
S/O. MOHAMMED GOUSE SAHEB,
SINCE DEAD BY LRS,
SMT. SYHIDA BEGUM
W/O. LATE B.M. AMEERULLA KHAN,
AGED ABOUT 60 YEARS,
8. SRI. NIKITH AJJA KHANUM,
D/O. LATE B.M. AMEERULLA KHAN,
AGED ABOUT 35 YEARS,
9. ALEEMULLA KHAN,
S/O. LATE B.M. AMEERULLA KHAN,
AGED ABOUT 30 YEARS,
RESPONDENTS 5 TO 7 ARE ALL
R/O. KANTHARAJ URS ROAD,
BELLUR TOWN, BELLUR HOBLI,
NAGAMANAGALA TALUK,
MANDYA DISTRICT - 541 128.
10. CHANDANA THILOTHAME,
W/O MOHAN KUMAR,
AGED ABOUT 55 YEARS,
R/O BOMMANAHALLI VILLAGE,
BELLUR HOBLI, NAGAMANGALA TALUK - 571418.
11. SMT. PADMAVATHI,
D/O. S. NARAYANASWAMY,
W/O. T. RAMESH,
AGED ABOUT 46 YEARS,
12. SMT. B. N. PRIYADARSHINI,
D/O. LATE S. NARAYANASWAMY,
-8-
NC: 2023:KHC:46730
RSA No. 501 of 2018
C/W RSA No. 502 of 2018
RSA No. 503 of 2018
RSA No. 504 of 2018
W/O. CHANDRU,
AGED ABOUT 41 YEARS,
RESPONDENTS 11 AND 12 ARE BOTH
R/O. THOTADAMANE, B.G. NAGAR,
BELLUR HOBLI, NAGAMANGALA TALUK - 571 418.
...RESPONDENTS
(BY SRI. N.P KALLESH GOWDA, ADVOCATE FOR C/R4)
THIS RSA IS FILED UNDER SEC.100 OF CPC, AGAINST
THE JUDGMENT AND DECREE DATED 23.09.2017 PASSED IN
RA.NO.93/2013, ON THE FILE OF THE IV ADDL.DISTRICT AND
SESSIONS JUDGE, MANDYA PARTLY ALLOWING THE APPEAL
AND MODIFYING THE JUDGMENT AND DECREE
DATED31.08.2013 PASSED IN OS.NO.23/2008 ON THE FILE OF
THE SENIOR CIVIL JUDGE AND JMFC., NAGAMANGALA.
IN RSA NO. 503/2018
BETWEEN:
1. SRI. NARAYANASWAMY
SINCE DEAD BY LRS.,
B. N. MANJUNATH,
S/O LATE S. NARAYANASWAMY,
AGED ABOUT 41 YEARS,
2. B. N. VEDAMURTHY,
S/O LATE S. NARAYANASWAMY,
AGED ABOUT 40 YEARS,
-9-
NC: 2023:KHC:46730
RSA No. 501 of 2018
C/W RSA No. 502 of 2018
RSA No. 503 of 2018
RSA No. 504 of 2018
BOTH ARE R/O THOTADAMANE,
B.G. NAGAR, BELLUR HOBLI,
NAGAMANGALA TALUK - 541 128..
...APPELLANTS
(BY SRI. A MADHUSUDHANA RAO, ADVOCATE)
AND:
1. SMT. S. NARAYANAMMA
@ NALINI RAJANNA,
D/O LATE SHIVEGOWDA,
AGED ABOUT 69 YEARS,
R/O 2ND FLOOR, 9TH PIPELINE,
MALLESHWARAM, BENGALURU - 560 003.
2. SMT. NINGAMMA,
W/O LATE KRISHNAPPA,
AGED ABOUT 85 YEARS,
R/O. BOMMANAHALLI VILLAGE,
GONDENAHALLI POST,
BINDIGANAVILLE HOBLI,
NAGAMANGALA TALUK - 541 128.
3. SMT. JAYAMMA,
W/O NARASIMHEGOWDA,
D/O LATE KRISHNAPPA,
AGED ABOUT 62 YEARS,
R/O BOMMANAHALLI VILLAGE,
GONDENAHALLI POST,
BINDIGANAVILLE HOBLI,
NAGAMANGALA TALUK - 541 128.
4. SMT. NAGAMMA,
AGED ABOUT 60 YEARS,
C/O NARASIMHAIAH,
- 10 -
NC: 2023:KHC:46730
RSA No. 501 of 2018
C/W RSA No. 502 of 2018
RSA No. 503 of 2018
RSA No. 504 of 2018
NO.8, 3RD MAIN, "D" CROSS,
BYATARAYANAPURA,
NEAR 58 BUS STOP, MYSORE ROAD,
BENGALURU - 560 040.
5. B.K. DHANALAKSHMI
AGED ABOUT 28 YEARS,
R/O BOMMANAHALLI VILLAGE,
GONDENAHALLI POST,
BINDIGANAVILLE HOBLI,
NAGAMANGALA TALUK - 571 418.
6. SRI. SYED ALEEM,
S/O SYED ALI,
AGED ABOUT 65 YEARS,
R/O BELLUR TOWN,
KRISHNARAJ URS ROAD,
NAGAMANGALA TALUK - 571 418.
7. B. M. AMEERULLA KHAN
S/O. MOHAMMED GOUSE SAHEB,
SINCE DEAD BY LRS,
SMT. SYHIDA BEGUM
W/O. LATE B.M. AMEERULLA KHAN,
AGED ABOUT 60 YEARS,
8. SRI. NIKITH AJJA KHANUM,
D/O. LATE B.M. AMEERULLA KHAN,
AGED ABOUT 35 YEARS,
9. ALEEMULLA KHAN,
S/O. LATE B.M. AMEERULLA KHAN,
AGED ABOUT 30 YEARS,
- 11 -
NC: 2023:KHC:46730
RSA No. 501 of 2018
C/W RSA No. 502 of 2018
RSA No. 503 of 2018
RSA No. 504 of 2018
RESPONDENTS 5 TO 7 ARE ALL
R/O. KANTHARAJ URS ROAD,
BELLUR TOWN, BELLUR HOBLI,
NAGAMANAGALA TALUK,
MANDYA DISTRICT - 541 128.
10. CHANDANA THILOTHAME,
W/O MOHAN KUMAR,
AGED ABOUT 55 YEARS,
R/O BOMMANAHALLI VILLAGE,
BELLUR HOBLI, NAGAMANGALA TALUK - 571418.
11. SMT. PADMAVATHI,
D/O. S. NARAYANASWAMY,
W/O. T. RAMESH,
AGED ABOUT 46 YEARS,
12. SMT. B. N. PUSHPAVATHI,
D/O. LATE S. NARAYANASWAMY,
W/O. CHANDRU,
AGED ABOUT 41 YEARS,
RESPONDENTS 11 AND 12 ARE BOTH
R/O. THOTADAMANE, B.G. NAGAR,
BELLUR HOBLI, NAGAMANGALA TALUK - 571 418.
...RESPONDENTS
(BY SRI. N.P KALLESH GOWDA, ADVOCATE FOR C/R4)
THIS RSA IS FILED UNDER SEC.100 OF CPC, AGAINST
THE JUDGMENT AND DECREE DATED 23.09.2017 PASSED IN
RA.NO.97/2013, ON THE FILE OF THE IV ADDL.DISTRICT AND
SESSIONS JUDGE, MANDYA, DISMISSING THE APPEAL AND
CONFIRMING THE JUDGMENT AND DECREE DATED 31.08.2013
- 12 -
NC: 2023:KHC:46730
RSA No. 501 of 2018
C/W RSA No. 502 of 2018
RSA No. 503 of 2018
RSA No. 504 of 2018
PASSED IN OS.NO.23/2008 ON THE FILE OF THE SENIOR CIVIL
JUDGE AND JMFC., NAGAMANGALA.
IN RSA NO. 504/2018
BETWEEN:
1. SRI. NARAYANASWAMY
SINCE DEAD BY LRS.,
B. N. MANJUNATH,
S/O LATE S. NARAYANASWAMY,
AGED ABOUT 41 YEARS,
2. B. N. VEDAMURTHY,
S/O LATE S. NARAYANASWAMY,
AGED ABOUT 40 YEARS,
BOTH ARE R/O THOTADAMANE,
B.G. NAGAR, BELLUR HOBLI,
NAGAMANGALA TALUK - 541 128..
...APPELLANTS
(BY SRI. A MADHUSUDHANA RAO, ADVOCATE)
AND:
1. SMT. NAGAMMA,
AGED ABOUT 60 YEARS,
C/O NARASIMHAIAH,
NO.8, 3RD MAIN, "D" CROSS,
BYATARAYANAPURA,
NEAR 58 BUS STOP, MYSORE ROAD,
BENGALURU - 560 040.
2. SMT. NINGAMMA,
- 13 -
NC: 2023:KHC:46730
RSA No. 501 of 2018
C/W RSA No. 502 of 2018
RSA No. 503 of 2018
RSA No. 504 of 2018
W/O LATE KRISHNAPPA,
AGED ABOUT 85 YEARS,
R/O. BOMMANAHALLI VILLAGE,
GONDENAHALLI POST,
BINDIGANAVILLE HOBLI,
NAGAMANGALA TALUK - 541 128.
3. SMT. JAYAMMA,
W/O NARASIMHEGOWDA,
D/O LATE KRISHNAPPA,
AGED ABOUT 62 YEARS,
R/O BOMMANAHALLI VILLAGE,
GONDENAHALLI POST,
BINDIGANAVILLE HOBLI,
NAGAMANGALA TALUK - 541 128.
4. SRI. SYED ALEEM,
S/O SYED ALI,
AGED ABOUT 65 YEARS,
R/O. BELLUR TOWN,
KRISHNARAJ URS ROAD,
NAGAMANGALA TALUK - 541 128.
5. B. M. AMEERULLA KHAN
S/O. MOHAMMED GOUSE SAHEB,
SINCE DEAD BY LRS,
SMT. SYHIDA BEGUM
W/O. LATE B.M. AMEERULLA KHAN,
AGED ABOUT 60 YEARS,
6. SRI. NIKITH AJJA KHANUM,
D/O. LATE B.M. AMEERULLA KHAN,
AGED ABOUT 35 YEARS,
- 14 -
NC: 2023:KHC:46730
RSA No. 501 of 2018
C/W RSA No. 502 of 2018
RSA No. 503 of 2018
RSA No. 504 of 2018
7. ALEEMULLA KHAN,
S/O. LATE B.M. AMEERULLA KHAN,
AGED ABOUT 30 YEARS,
RESPONDENTS 5 TO 7 ARE ALL
R/O. KANTHARAJ URS ROAD,
BELLUR TOWN, BELLUR HOBLI,
NAGAMANAGALA TALUK,
MANDYA DISTRICT - 541 128.
8. CHANDANA THILOTHAME,
W/O. MOHAN KUMAR,
AGED ABOUT 54 YEARS,
R/O. BOMMANAHALLI VILLAGE,
BELLUR HOBLI, NAGAMANGALA TALUK - 541 128.
9. SMT. S. NARAYANAMMA
@ NALINI RAJANNA,
D/O. LATE SHIVEGOWDA,
AGED ABOUT 69 YEARS,
R/O. 2ND FLOOR, 9TH CROSS, PIPELINE,
MALLESHWARAM, BENGALURU - 560 003.
10. SMT. PADMAVATHI,
D/O. S. NARAYANASWAMY,
W/O. T. RAMESH,AGED ABOUT 46 YEARS,
11. SMT. B. N. PUSHPAVATHI,
D/O. LATE S. NARAYANASWAMY,
W/O. CHANDRU, AGED ABOUT 41 YEARS,
RESPONDENTS 10 AND 11 ARE BOTH
R/O. THOTADAMANE, B.G. NAGAR,
BELLUR HOBLI, NAGAMANGALA TALUK - 571 418.
...RESPONDENTS
(BY SRI. N.P KALLESH GOWDA, ADVOCATE FOR C/R9)
- 15 -
NC: 2023:KHC:46730
RSA No. 501 of 2018
C/W RSA No. 502 of 2018
RSA No. 503 of 2018
RSA No. 504 of 2018
THIS RSA IS FILED UNDER SEC.100 OF CPC, AGAINST
THE JUDGMENT AND DECREE DATED 23.09.2017 PASSED IN
RA.NO.98/2013, ON THE FILE OF THE IV ADDL.DISTRICT AND
SESSIONS JUDGE, MANDYA DISMISSING THE APPEAL AND
CONFIRMING THE JUDGMENT AND DECREE DATED 31.08.2013
PASSED IN OS.NO.26/2009 ON THE FILE OF THE SENIOR CIVIL
JUDGE AND JMFC., NAGAMANGALA.
THESE APPEALS, COMING ON FOR ORDERS, THIS DAY,
THE COURT DELIVERED THE FOLLOWING:
JUDGMENT
The appellants are present before this Court.
Learned counsel for the appellants has filed memos
dated 21.12.2023, seeking leave of this Court to withdraw
the appeals.
2. The memos are taken on record.
3. In view of the said memos, appeals are
dismissed as withdrawn.
Sd/-
JUDGE
hdk
