Mr S B Prakash vs The Managing Director Ksrtc
2023 Latest Caselaw 11321 Kant

Karnataka High Court

Mr S B Prakash vs The Managing Director Ksrtc on 20 December, 2023

                                                    -1-
                                                               NC: 2023:KHC:46521
                                                          MFA.CROB No. 91 of 2021




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 20TH DAY OF DECEMBER, 2023

                                              BEFORE
                        THE HON'BLE DR. JUSTICE CHILLAKUR SUMALATHA
                          MFA CROSS OBJECTION NO. 91 OF 2021 (MV-I)
                   BETWEEN:

                   1.    MR S B PRAKASH
                         S/O BASAVAPPA,
                         AGED 56 YEARS,
                         R/AT NO 21, I 'A' CROSS,
                         OPP SKF, VIDYANAGAR,
                         BANGALORE 560 099.
                                                               ...CROSS OBJECTOR
                   (BY SRI. KESHAVA MURTHY B.,ADVOCATE)

                   AND:

                   1.    THE MANAGING DIRECTOR
                         KSRTC, DOUBLE ROAD,
                         SHANTHINAGAR,
Digitally signed         BANGALORE 560 027.
by VINUTHA B S
Location: HIGH                                                     ...RESPONDENT
COURT OF
KARNATAKA

                        THIS MFA CROB FILED UNDER ORDER 41 RULE 22 R/W
                   SECTION 173(1) OF MV ACT AGAINST THE JUDGMENT AND
                   AWARD DATED 13.02.2015    PASSED IN MVC.NO.3936/2013
                   ON THE FILE OF THE MEMBER, PRL. MACT, BENGALURU SCCH-
                   1,      PARTLY ALLOWING THE CLAIM PETITION FOR
                   COMPENSATION     AND    SEEKING    ENHANCEMENT     OF
                   COMPENSATION AND ETC.

                        THIS MFA CROB, COMING ON FOR ORDERS, THIS DAY,
                   THE COURT MADE THE FOLLOWING:
                            -2-
                                        NC: 2023:KHC:46521
                                  MFA.CROB No. 91 of 2021




                         ORDER

Learned counsel for the appellant filed a memo,

seeking the Court to dismiss the Cross Objection Appeal.

In the light of the said memo, the Cross Objection

Appeal is dismissed as not pressed.

Sd/-

JUDGE

CH