Kariyappa S/O Sahadevappa Mudigoudar vs Karabasanagouda S/O Veeranagouda ...
2023 Latest Caselaw 11312 Kant

Karnataka High Court

Kariyappa S/O Sahadevappa Mudigoudar vs Karabasanagouda S/O Veeranagouda ... on 20 December, 2023

Author: Hanchate Sanjeevkumar

Bench: Hanchate Sanjeevkumar

                                         -1-
                                               NC: 2023:KHC-D:14943
                                                   MFA No. 101866 of 2019




                         IN THE HIGH COURT OF KARNATAKA,
                                 DHARWAD BENCH

                    DATED THIS THE 20TH DAY OF DECEMBER, 2023

                                      BEFORE

                 THE HON'BLE MR JUSTICE HANCHATE SANJEEVKUMAR

                 MISCELLANEOUS FIRST APPEAL NO.101866/2019(MV)

            BETWEEN:

            KARIYAPPA
            S/O. SAHADEVAPPA MUDIGOUDAR,
            AGE:37 YEARS,
            OCC:AGRICULTURIST,
            R/O.KADUR VILLAGE,
            TQ:HIREKERUR
            DIST:HAVERI.
                                                               ...APPELLANT
            (BY SRI S. G. KADADAKATTI, ADVOCATE)

            AND:

            1.   KARABASANAGOUDA
                 S/O. VEERANAGOUDA PYATIGOUDAR,
                 AGE:33 YEARS, OCC:DRIVER CUM OWNER,
                 R/O.RATTIHALLI, TQ:HIREKERUR,
Digitally        DIST:HAVERI,
signed by
SUJATA           (OWNER OF THE LORRY
SUBHASH          BEARING REG.NO.KA-21-C-1077).
PAMMAR

            2.   THE MANAGER,
                 SRI.RAM GENERAL INSURANCE CO. LTD.,
                 NO.8 RICO INDUSTRIAL AREA, JAIPUR-302022,
                 RAJASTHAN STATE.
                 (INSURER OF THE LORRY BEARING
                 REG.NO.KA-21-C-1077)
                 (POLICY NO.10003/31/10/072755
                 VALID FROM 21.08.2019 TO 20.08.2010).

            3.   MANAGING DIRECTOR,
                 KARNATAKA ELECTRICITY BOARD,
                 KAVERI BHAVAN,
                 BENGALURU-560001.
                              -2-
                                   NC: 2023:KHC-D:14943
                                     MFA No. 101866 of 2019




4.   EXECUTIVE ENGINEER,
     HUBBALLI ELECTRICITY
     SUPPLY COMPANY,
     HUBBALLI-580021
     DIST:DHARWAD.

5.   ASSISTANT EXECUTIVE ENGINEER,
     HUBBALLI ELECTRICITY
     SUPPLY COMPANY,
     (O AND M. DIV.) P.B.ROAD,
     HAVERI, DIST:HAVERI.

6.   ASSISTANT EXECUTIVE ENGINEER,
     HUBBALLI ELECTRICITY
     SUPPLY COMPANY,
     (O AND M. DIV.), P.B.ROAD,
     HAVERI, DIST:HAVERI.

7.   ASSISTANT EXECUTIVE ENGINEER,
     HUBBALLI ELECTRICITY
     SUPPLY COMPANY,
     HIREKERUR - 581 111,
     DIST:HAVERI.

8.   SECTION OFFICER,
     HUBBALLI ELECTRICITY
     SUPPLY COMPANY,
     RATTIHALLI - 581 114,
     TQ: HIREKERUR,
     DIST:HAVERI.
                                              ...RESPONDENTS

      THIS MFA IS FILED UNDER SECTION 173(1) OF THE M.V.ACT,

1988, PRAYING TO MODIFYING THE JUDGMENT AND AWARD DATED

07.12.2018 PASSED BY THE SENIOR CIVIL JUDGE AND ADDITIONAL

MOTOR    ACCIDENT   CLAIMS   TRIBUNAL,   HIREKERUR   IN   MVC

NO.215/2011 AND ETC.,


      THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE

COURT DELIVERED THE FOLLOWING:
                              -3-
                                   NC: 2023:KHC-D:14943
                                     MFA No. 101866 of 2019




                           ORDER

Today the matter is listed for compliance of office

objections for 5th time, but not complied with.

Hence, the appeal is dismissed for non-prosecution.

SD/-

JUDGE

SSP

CT-ASC