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Smt. Jagadamba vs The Commissioner
2023 Latest Caselaw 11302 Kant

Citation : 2023 Latest Caselaw 11302 Kant
Judgement Date : 20 December, 2023

Karnataka High Court

Smt. Jagadamba vs The Commissioner on 20 December, 2023

Author: V Srishananda

Bench: V Srishananda

                                            -1-
                                                    NC: 2023:KHC:46619
                                                  RFA No. 1398 of 2023




              IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                   DATED THIS THE 20TH DAY OF DECEMBER, 2023

                                      BEFORE
                     THE HON'BLE MR JUSTICE V SRISHANANDA
                   REGULAR FIRST APPEAL NO. 1398 OF 2023 (INJ)


              BETWEEN:

              1.    SMT. JAGADAMBA
                    W/O G JAGADISH,
                    AGED ABOUT 53 YEARS,

              2.    SMT. SHWETHA G
                    D/O G JAGADISH,
                    AGED ABOUT 33 YEARS,

                    BOTH ARE R/AT NO.405,
                    SRSA KRUPA NILAYA,
                    NEAR ESHWARA TEMPLE,
                    RAGHUVANAHALLI
Digitally           TALAGHATTAPPA POST
signed by R
MANJUNATHA          BENGALURU-560062.
Location:
HIGH COURT                                               ...APPELLANTS
OF
KARNATAKA     (BY SRI. G CHANDRASHEKHARAIAH., ADVOCATE)

              AND:

              1.    THE COMMISSIONER
                    BRUHATH BENGALURU MAHANAGARA PALIKE,
                    CORPORATION CIRCLE,
                    BENGALURU.
                           -2-
                                       NC: 2023:KHC:46619
                                   RFA No. 1398 of 2023




2.   THE ASSISTANT EXECUTIVE ENGINEER
     UTTARAHALLI SUB DIVISION,
     NEAR SUBRAMANYAPURA POLICE STATION,
     SUBRAMANYAPURA,
     UTTARAHALLI MAIN ROAD,
     BENGALURU.

3.   BANK OFFICERS AND OFFICIALS
     ASSOCIATION NO.599A,
     NARAYAN NAGAR, I BLOCK,
     DODDAKALLASANDRA POST,
     KANAKAPURA ROAD,
     BENGALURU-560062
     REP BY ITS SECRETARY.

4.   NARAYANA NAGAR RESIDENTS
     WELFARE ASSOCIATION
     NO.599A, NARAYANA NAGAR,
     I BLOCK, DODDAKALLASANDRA POST,
     KANAKAPURA ROAD,
     BENGALURU-560062
     REP BY ITS SECRETARY.

5.   THE SPECIAL LAND ACQUISITION OFFICER
     VISHVESHWARAIAH BUILDING,
     B.R.AMBEDKAR ROAD,
     BENGALURU-560001
                                         ...RESPONDENTS
(BY SRI. K.R. KRISHNAMURTHY., ADVOCATE C/R3)

      THIS RFA IS FILED UNDER SECTION 96 OF CPC 1908
AGAINST THE JUDGMENT AND DECREE DATED 17.04.2023
PASSED IN OS.No. 6521/2014 ON THE FILE OF THE LII
ADDITIONAL CITY CIVIL AND SESSIONS JUDGE, BANGALORE,
DISMISING THE SUIT FOR PERMANENT INJUNCTION AND ETC.,
                                -3-
                                          NC: 2023:KHC:46619
                                        RFA No. 1398 of 2023




     THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT MADE THE FOLLOWING:


                           ORDER

Court fee is not paid on the appeal memo. Office

objections are not complied.

2. Accordingly, appeal stands dismissed for non prosecution.

Sd/-

JUDGE

MR

 
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