M/S S J R Builders vs Sri K C Ramaswamy Reddy
2023 Latest Caselaw 11286 Kant

Karnataka High Court

M/S S J R Builders vs Sri K C Ramaswamy Reddy on 20 December, 2023

Author: V Srishananda

Bench: V Srishananda

                                           -1-
                                                         NC: 2023:KHC:46554
                                                       RFA No. 1990 of 2021




                   IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                     DATED THIS THE 20TH DAY OF DECEMBER, 2023

                                        BEFORE
                      THE HON'BLE MR JUSTICE V SRISHANANDA
                    REGULAR FIRST APPEAL NO.1990 OF 2021 (EJE)
              BETWEEN:

              1.    M/S. S.J.R. BUILDERS,
                    A PARTNERSHIP FIRM,
                    HAVING OFFICE AT:
                    PLOT NO.1, S.J.R. PRIMUS,
                    7TH AND 8TH FLOOR,
                    INDUSTRIAL LAYOUT,
                    KORAMANGALA 7TH BLOCK,
                    BENGALURU - 560 095,
                    REPRESENTED BY ITS PARTNERS.

              2.    MR. J. BOOPESH REDDY,
                    S/O MR.JAYARAM REDDY,
                    AGED ABOUT 49 YEARS,
                    PARTNER OF M/S.S.J.R. BUILDERS,
Digitally           PLOT NO.1, S.J.R. PRIMUS,
signed by R
MANJUNATHA          7TH AND 8TH FLOOR,
Location:
HIGH COURT          INDUSTRIAL LAYOUT,
OF
KARNATAKA           KORAMANGALA 7TH BLOCK,
                    BENGALURU - 560 095.

              3.    MR. J. VIJAY REDDY,
                    S/O MR. S JAYARAMA REDDY,
                    AGED ABOUT 46 YEARS,
                    PARTNER OF M/S. S.J.R. BUILDERS,
                    PLOT NO.1, S.J.R. PRIMUS,
                    7TH AND 8TH FLOOR,
                    INDUSTRIAL LAYOUT,
                             -2-
                                        NC: 2023:KHC:46554
                                      RFA No. 1990 of 2021




     KORAMANGALA 7TH BLOCK,
     BENGALURU - 560 095,
                                             ...APPELLANTS
(BY SRI. AJAY RAO, ADVOCATE)

AND:

1.   SRI. K.C. RAMASWAMY REDDY,
     S/O LATE SRI. CHIKKABBAIAH REDDY,
     (SINCE DEAD REPRESENTED BY HIS LEGAL
     REPRESENTATIVES NAMELY
     RESPONDENTS NO.2-7)

2.   SMT. SUKANYA,
     W/O LATE SRI. K.C. RAMASWAMY REDDY,
     AGED ABOUT 60 YEARS.

3.   SMT. SAVITHA R.,
     W/O SRI. UMASHANKAR,
     AGED ABOUT 43 YEARS.

4.   SMT. R. SANDYA,
     W/O SRI. S. HARISH REDDY,
     AGED ABOUT 40 YEARS.

5.   SMT. SANGEETHA R REDDY,
     D/O SRI. K.C. RAMASWAMY REDDY,
     AGED ABOUT 37 YEARS

6.   SMT. R. SINDHU
     D/O SRI. K.C. RAMASWAMY REDDY,
     AGED ABOUT 34 YEARS.

7.   SRI. R. DHIRAJ,
     AGED ABOUT 31 YEARS,
     S/O K.C. RAMASWAMY REDDY.
                             -3-
                                         NC: 2023:KHC:46554
                                       RFA No. 1990 of 2021




    ALL ARE R/AT NO.147/E,
    12TH MAIN ROAD, 3RD BLOCK,
    KORAMANGALA LAYOUT,
    BENGALURU - 560 034.
                                             ...RESPONDENTS
(BY SRI. SURESH REDDY A.M., ADVOCATE FOR C/R2 TO R7)

      THIS RFA IS FILED UNDER SECTION 96 OF THE CPC,
AGAINST THE JUDGMENT AND DECREE DATED 28.06.2021
PASSED IN O.S.NO.1057/2011 ON THE FILE OF THE XXII
ADDITIONAL CITY CIVIL AND SESSIONS JUDGE, BENGALURU,
PARTLY DECREEING THE SUIT FOR EJECTMENT.

      THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                          ORDER

Despite granting sufficient time, office objections are

not complied.

2. Accordingly, appeal stands dismissed for non

prosecution.

Sd/-

JUDGE

AT

CT:SNN