Sri K Ramakrishna vs Smt Rekha Das
2023 Latest Caselaw 10902 Kant

Karnataka High Court

Sri K Ramakrishna vs Smt Rekha Das on 18 December, 2023

Author: S.R.Krishna Kumar

Bench: S.R.Krishna Kumar

                                           -1-
                                                    NC: 2023:KHC:46193
                                                  RFA No. 1832 of 2023




                  IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                    DATED THIS THE 18TH DAY OF DECEMBER, 2023

                                      BEFORE
                    THE HON'BLE MR JUSTICE S.R.KRISHNA KUMAR
                  REGULAR FIRST APPEAL NO. 1832 OF 2023 (DEC/INJ)
             BETWEEN:
             1.   SRI K RAMAKRISHNA
                  SON OF LATE KUPPASWAMY,
                  AGED ABOUT 53 YEARS,

             2.   SRI K BALAKRISHNA
                  SON OF LATE KUPPASWAMY,
                  AGED ABOUT 45 YEARS,

                  BOTH ARE RESIDING AT
                  CHIKKABASAVANAPURA
                  VILLAGE, K.R.PURAM HOBLI
                  VIRGONAGAR POST
                  BENGALURU - 560 049.
                                                         ...APPELLANTS
             (BY SRI. VINAY G.,ADVOCATE)
             AND:
Digitally    1.   SMT REKHA DAS
signed by
VANDANA S         WIFE OF PRADEEP KUMAR DAS,
Location:         AGED ABOUT 54 YEARS,
HIGH COURT        R/AT NO.33, 1ST MAIN,
OF
KARNATAKA         5TH CROSS, UADYANAGAR,
                  DORRAVANINAGAR POST,
                  BANGALORE-560 016.

             2.   SMT M NARAYANAMMA
                  WIFE OF LATE G HANUMANTHAPPA,
                  AGED ABOUT 68 YEARS,
                  AGRICULTURIST,

             3.   SRI B H SHIVANANDA
                  SON OF LATE G HANUMANTHAPPA,
                  AGED ABOUT 56 YEARS,
                                 -2-
                                              NC: 2023:KHC:46193
                                           RFA No. 1832 of 2023




     2 & 3 ARE R/AT NO.124,
     CHIKKABASAVANAPURA VILLAGE,
     K R PURAM HOBLI,
     BENGALURU EAST TALUK,
     BENGALURU-560 036.

4.   SRI C RAMAKRISHNA
     SON OF LATE CHINNAPPA,
     AGED ABOUT 61 YEARS,
     R/AT NO.104, 5TH CROSS,
     2ND STAGE, INDIRANAGAR,
     BENGALURU-560 038.
                                                   ...RESPONDENTS

      THIS RFA IS FILED UNDER SEC.96 R/W ORDER 41 RULE 1 OF
CPC., AGAINST THE JUDGMENT AND DECREE DATED: 18.07.2023
PASSED IN OS NO.3211/2015 ON THE FILE OF XXII ADDITIONAL
CITY CIVIL AND SESSIONS JUDGE, BANGALORE CITY.,
DISMISSING THE SUIT FOR DECLARATION AND INJUNCTION.

    THIS APPEAL, COMING ON FOR ADMISSION, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                            JUDGMENT

Learned counsel for the appellants files a memo seeking

to withdraw the appeal as not pressed.

2. The said memo is placed on record.

3. Accordingly, the appeal is dismissed as not pressed.

Sd/-

JUDGE

DHA