Siddappa S/O Gurappa Chalami vs Neelawwa W/O Gurappa Chalami
2023 Latest Caselaw 10457 Kant

Karnataka High Court

Siddappa S/O Gurappa Chalami vs Neelawwa W/O Gurappa Chalami on 13 December, 2023

                                              -1-
                                                    NC: 2023:KHC-K:9211
                                                         RSA No. 7399 of 2013




                              IN THE HIGH COURT OF KARNATAKA
                                     KALABURAGI BENCH

                         DATED THIS THE 13TH DAY OF DECEMBER, 2023

                                           BEFORE

                              THE HON'BLE MRS JUSTICE M G UMA

                        REGULAR SECOND APPEAL NO.7399 OF 2013 (PAR)

                   BETWEEN:

                   SIDDAPPA S/O GURAPPA CHALAMI
                   AGE: 52 YEARS, OCC: AGRICULTURE
                   R/O: ALUR VILLAGE,
                   TQ. AND DIST: BAGALKOT,
                                                                 ...APPELLANT
                   (BY SRI GOPALKRISHNA B. YADAV, ADVOCATE)

                   AND:

                   1.   NEELAWWA W/O GURAPPA CHALAMI
                        AGE: 76 YEARS, OCC: HOUSEHOLD,
                        R/O: CHALAMI VILLAGE,
                        TQ. MUDEBIHAL, DIST. VIJAYAPUR-586101.

Digitally signed   2.   SHANTAPPA S/O GURAPPA CHALAMI
by SWETA
KULKARNI                AGE: 76 YEARS, OCC: HOUSEHOLD,
Location: HIGH          R/O: ALUR VILLAGE,
COURT OF                TQ. AND DIST: BAGALKOT-587101
KARNATAKA

                   3.   MUDDAPPA S/O YALAGURADAPPA KUDAGI
                        AGE: 37 YEARS, OCC: AGRICULTURE,
                        R/O KALAGI VILLAGE,
                        TQ. MUDDEBIHAL &
                        DIST: VIJAYAPURA-586101.

                   4.   SAKARAPPA S/O YALAGURADAPPA KUDAGI
                        AGE: 43 YEARS,
                        OCC: AGRICULTURE,
                        R/O KALAGI VILLAGE,
                               -2-
                                     NC: 2023:KHC-K:9211
                                         RSA No. 7399 of 2013




     TQ. MUDDEBIHAL &
     DIST: VIJAYAPURA-586101.

                                                ...RESPONDENTS

     THIS RSA FILED U/S. 100 OF THE CPC, PRAYING TO
ALLOW THIS APPEAL AND SET ASIDE THE JUDGMENT AND
DECREE DATED 01.08.2013 PASSED BY THE SENIOR CIVIL
JUDGE, AND JMFC AT MUDDEBIHAL DISMISSING R.A. NO.
02/2009 AND CONFIRMING THE JUDGMENT AND DECREE
DATED 29.11.2008 PASSED BY THE CIVIL JUDGE (JR.DN.)
MUDDEBIHAL, IN O.S. NO. 51/2006 AND DISMISSED THE SUIT
OF THE PLAINTIFF WITH COST THROUGH OUT IN THE
INTEREST OF JUSTICE AND EQUITY.

    THIS APPEAL COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                          JUDGMENT

Learned counsel for the appellant submits that the parties

have already settled the dispute amicably out of Court and

seeks permission to withdraw the appeal.

Submission is placed on record.

The appeal is dismissed as withdrawn.

Sd/-

JUDGE

SWK CT-VD