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Smt. Savithramma vs Sri. Chethan P. Thayal
2023 Latest Caselaw 10301 Kant

Citation : 2023 Latest Caselaw 10301 Kant
Judgement Date : 12 December, 2023

Karnataka High Court

Smt. Savithramma vs Sri. Chethan P. Thayal on 12 December, 2023

                                             -1-
                                                         NC: 2023:KHC:46308
                                                       RSA No. 1460 of 2023




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 12TH DAY OF DECEMBER, 2023

                                           BEFORE
                   THE HON'BLE MR JUSTICE SACHIN SHANKAR MAGADUM
                        REGULAR SECOND APPEAL NO. 1460 OF 2023 (PAR)
                   BETWEEN:

                   SMT. SAVITHRAMMA,
                   W/O RAJEGOWDA,
                   AGED ABOUT 49 YEARS,
                   R/AT RAILWAY STATION ROAD,
                   K.R. SAGARA, BELAGOLA HOBLI,
                   SRIRANGAPATNA TALUK,
                   MANDYA DISTRICT - 571 607.
                                                               ...APPELLANT
                   (BY SRI. ABHINAV R, ADVOCATE)

                   AND:

                   1.    SRI. CHETHAN P. THAYAL,
                         AGED ABOUT 50 YEARS,
Digitally signed
by V KRISHNA             S/O NANDAKISHOR THAYAL,
Location:
HIGH COURT               R/AT NO.50, 3RD FLOOR,
OF                       GOLD TOWER, RESIDENCY ROAD,
KARNATAKA
                         BANGALORE - 560 025.

                   2.    SRI. HALAGEGOWDA,
                         AGED ABOUT 60 YEARS,
                         S/O LATE HONNAIAH,
                         R/AT C/O SAKAMMA,
                         W/O CHANNEGOWDA,
                         ANKANATHESHWARA NILAYA,
                         NO.144, LOKANAYAKANAGARA,
                              -2-
                                          NC: 2023:KHC:46308
                                     RSA No. 1460 of 2023




     HEBBALU, MYSURU - 570 016.

3.   SRI. PUTTA,
     AGED ABOUT 57 YEARS,
     S/O LATE HONNAIAH,
     R/AT RAILWAY STATION ROAD,
     K.R. SAGARA, BELAGOLA HOBLI,
     SRIRANGAPATNA TALUK,
     MANDYA DISTRICT - 571 607.

4.   SMT. LAKSHMI,
     AGED ABOUT 48 YEARS,
     W/O LATE VEERABHADRA,

5.   SMT. VINUTHA,
     AGED ABOUT 22 YEARS,
     D/O LATE VEERABHADRA,

6.   SRI. VINOD,
     AGED ABOUT 20 YEARS,
     S/O LATE VEERABHADRA,

     RESPONDENTS NO.4 TO 6 ARE
     R/AT NO.52, 11TH MAIN ROAD,
     1ST CROSS, 1ST STAGE, HEBBAL,
     MYSURU DISTRICT - 570 016.
                                             ...RESPONDENTS


      THIS RSA IS FIELD UNDER SECTION 100 OF CPC,
AGAINST THE JUDGMENT AND DECREE DATED 25.01.2023
PASSED IN RA No. 5021/2016 ON THE FILE OF THE III
ADDITIONAL   DISTRICT   AND    SESSIONS    JUDGE,   MANDYA
(SITTING AT SRIRANGAPATNA), ALLOWING THE APPEAL AND
CONFIRMING THE JUDGMENT AND DECREE DATED 16.02.2016
                              -3-
                                            NC: 2023:KHC:46308
                                       RSA No. 1460 of 2023




PASSED IN OS No. 50/2011 ON THE FILE OF THE ADDITIONAL
SENIOR CIVIL JUDGE, SRIRANGAPATNA.

       THIS APPEAL, COMING ON FOR ADMISSION, THIS DAY,

THE COURT DELIVERED THE FOLLOWING:

                         JUDGMENT

In the light of order passed in RSA.No.1472/2023,

this captioned second appeal does not survive for

consideration. Accordingly, stands dismissed.

Sd/-

JUDGE

HDK

CT: BHK

 
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