Sri C Chikkanarayanaswamy vs Sri Chikkapanna
2023 Latest Caselaw 10295 Kant

Karnataka High Court

Sri C Chikkanarayanaswamy vs Sri Chikkapanna on 12 December, 2023

                                               -1-
                                                          NC: 2023:KHC:45109
                                                        RSA No. 1413 of 2022




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 12TH DAY OF DECEMBER, 2023

                                            BEFORE
                   THE HON'BLE MR JUSTICE SACHIN SHANKAR MAGADUM
                        REGULAR SECOND APPEAL NO. 1413 OF 2022 (PAR)
                   BETWEEN:

                   SRI. C. CHIKKANARAYANASWAMY,
                   S/O CHIKKAPPANNA,
                   AGED ABOUT 57 YEARS,
                   R/A C.R. LAYOUT, SIDLAGHATTA TOWN,
                   SIDLAGHATTA TALUK - 562 105,
                   CHIKKABALLAPURA DISTRICT.
                                                                ...APPELLANT
                   (BY SRI. C.M. NAGABUSHANA, ADVOCATE)

                   AND:

                   1.    SRI. CHIKKAPANNA,
                         AGED ABOUT 80 YEARS,
                         S/O LATE BAKERI MUNIYAPPA,
Digitally signed         SIDLAGHATTA TOWN,
by CHAITHRA P
Location: High           SIDLAGHATTA TALUK - 562 105,
Court of
Karnataka                CHIKKABALLAPURA DISTRICT.

                   2.    SRI. C. SRINIVAS,
                         AGED ABOUT 55 YEARS,
                         R/AT DARGHA MOHALLA,
                         SIDLGHATTA TOWN,
                         SIDLGHATTA TALUK - 562 105,
                         CHIKKABALLAPURA DISTRICT.
                                                             ...RESPONDENTS
                              -2-
                                         NC: 2023:KHC:45109
                                       RSA No. 1413 of 2022




      THIS RSA IS FILED UNDER SECTION 100 OF CPC
AGAINST THE JUDGMENT AND DECREE DATED 20.08.2022
PASSED IN RA.No.61/2020 ON THE FILE OF THE SENIOR CIVIL
JUDGE AND JMFC, SIDLAGHATTA DISMISSING THE APPEAL
AND   CONFIRMING    THE    JUDGMENT   AND     DECREE   DATED
05.12.2020 PASSED IN OS.No.38/2017 ON THE FILE OF THE
ADDITIONAL CIVIL JUDGE AND JMFC, SIDLAGHATTA.

      THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                          JUDGMENT

Learned counsel appearing for the appellant has filed

a memo seeking withdrawal of the captioned second

appeal as the matter between the parties has been

amicably settled.

2. The memo is taken on record.

3. In view of the said memo, this second appeal is

dismissed as withdrawn.

Sd/-

JUDGE

HDK CT: BHK