Mallikarjun S/O Yallappa Housanur vs The Special Land Acqusition Officer
2023 Latest Caselaw 10190 Kant

Karnataka High Court

Mallikarjun S/O Yallappa Housanur vs The Special Land Acqusition Officer on 11 December, 2023

Author: Hanchate Sanjeevkumar

Bench: Hanchate Sanjeevkumar

                                                -1-
                                                      NC: 2023:KHC-D:14538
                                                         MFA No. 104547 of 2017




                               IN THE HIGH COURT OF KARNATAKA,
                                       DHARWAD BENCH

                           DATED THIS THE 11TH DAY OF DECEMBER, 2023

                                               BEFORE

                        THE HON'BLE MR JUSTICE HANCHATE SANJEEVKUMAR

                        MISCELLANEOUS FIRST APPEAL NO.104547/2017(LAC)

                   BETWEEN:

                   MALLIKARJUN
                   S/O. YALLAPPA HOUSANUR,
                   OCC:AGRICULTURE,
                   R/O: SHIGIKERI VILLAGE,
                   TQ AND DIST: BAGALKOT.
                                                                     ...APPELLANT
                   (BY SRI MANJUNATH A. KARIGANNAVAR AND
                   D.M.MALLI, ADVOCATES)

                   AND:

                   1.   THE SPECIAL LAND
                        ACQUISITION OFFICER,
                        MIP NO.1, NAVANAGAR,
                        BAGALKOT.

                   2.   THE EXECUTIVE ENGINEER,
Digitally signed
by SUJATA               KARNATAKA NIRAVARI NIGAM LTD.,
SUBHASH                 MBC, DIVISION NO.1,
PAMMAR
                        GADDANAKERI CAMP,
                        TQ AND DIST: BAGALKOT.
                                                                 ...RESPONDENTS

                        THIS MFA IS FILED UNDER SECTION 54(1) OF THE LAND
                   ACQUISITION ACT, PRAYING TO SET ASIDE THE JUDGMENT AND
                   AWARD PASSED BY THE II ADDITIONAL CIVIL JUDGE, BAGALKOT IN
                   LAC NO.14/2010, DATED 23.11.2011 AND ETC.,

                        THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
                   COURT DELIVERED THE FOLLOWING:
                              -2-
                                   NC: 2023:KHC-D:14538
                                     MFA No. 104547 of 2017




                          ORDER

Today the matter is listed for compliance of office

objections for 7th time, but not complied with.

Hence, the appeal is dismissed for non-prosecution.

SD/-

JUDGE

SSP

CT-ASC