H V Padmanaba Gowda vs Muniyamma
2023 Latest Caselaw 10174 Kant

Karnataka High Court

H V Padmanaba Gowda vs Muniyamma on 11 December, 2023

                                              -1-
                                                       NC: 2023:KHC:44881
                                                     RSA No. 1030 of 2020




                      IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                        DATED THIS THE 11TH DAY OF DECEMBER, 2023

                                            BEFORE
                     THE HON'BLE MR JUSTICE SACHIN SHANKAR MAGADUM

                       REGULAR SECOND APPEAL NO.1030 OF 2020 (DEC)

                BETWEEN:

                1.    H V PADMANABA GOWDA
                      S/O VENKATARAMANA GOWDA
                      AGED ABOUT 45 YEARS

                2.    H.V.GOPALA GOWDA
                      S/O VENKATARAMANA GOWDA
                      AGED ABOUT 40 YEARS

                      BOTH ARE R/AT
                      HULADENAHALLI VILLAGE
                      TEKAL HOBLI
                      MALUR TALUK-563 037.

Digitally signed                                           ...APPELLANTS
by CHAITHRA
A                (BY SRI. VIDYA S, ADVOCATE)
Location: HIGH
COURT OF         AND:
KARNATAKA
                1.    MUNIYAMMA
                      W/O M GOPALA GOWDA
                      AGED ABOUT 65 YEARS

                2.    SRINATH
                      S/O M GOPALA GOWDA
                      AGED ABOUT 41 YEARS
                              -2-
                                        NC: 2023:KHC:44881
                                      RSA No. 1030 of 2020




3.   MADHURA PRIYADARSHINI
     D/O M GOPALA GOWDA
     AGED ABOUT 38 YEARS

4.   HARI
     S/O M GOPALA GOWDA
     AGED ABOUT 35 YEARS

5.   BASAMMA
     W/O H.M.VEERE GOWDA
     AGED ABOUT 55 YEARS

6.   MUNISWAMY GOWDA
     S/O H.M.VEERE GOWDA
     AGED ABOUT 41 YEARS

7.   H.N. RAMEGOWDA
     S/O CHIKANARAYANA GOWDA
     AGED ABOUT 80 YEARS

8.   VISHWANATHA GOWDA
     S/O RANGESH THIMMEGOWDA
     AGED ABOUT 41 YEARS

     RESPONDENT NOS.1 TO 8
     ARE R/AT HULADENAHALLI VILLAGE
     TEKAL HOBLI
     MALUR TALUK-563 137

9.   CHIEF PROJECT OFFICER
     AIRTEL, INDUS SORIES PVT LTD.,
     NO.55, BANNERUGHATTA ROAD
     BENGALURU-560076

                                         ...RESPONDENTS

      THIS RSA IS FILED UNDER SEC.100 OF CPC., AGAINST
THE JUDGMENT AND DECREE DATED 01.09.2018 PASSED IN
                                    -3-
                                                NC: 2023:KHC:44881
                                            RSA No. 1030 of 2020




RA NO.29/2013 ON THE FILE OF II ADDITIONAL DISTRICT AND
SESSIONS JUDGE AT KOLAR, DISMISSING THE APPEAL AND
CONFIRMING               THE   JUDGMENT   AND   DECREE     DATED
24.10.2011 PASSED IN OS NO.91/2011 ON THE FILE OF THE
SENIOR CIVIL JUDGE AT MALUR AND ETC.

        THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,

THE COURT DELIVERED THE FOLLOWING:

                                JUDGMENT

Learned counsel appearing for the appellants has

filed a memo dated 11.12.2023 seeking withdrawal of the

appeal as not pressed.

2. The said memo is taken on record.

3. In view of the above said memo, this appeal is

dismissed as withdrawn.

Pending applications, if any, are also dismissed.

Sd/-

JUDGE

NBM