Smt. Usharani vs Smt. Padmala Varalakshmamma
2023 Latest Caselaw 6228 Kant

                                               -1-
                                                           NC: 2023:KHC:31351
                                                         RSA No. 1617 of 2021




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                           DATED THIS THE 31ST DAY OF AUGUST, 2023

                                            BEFORE

                             THE HON'BLE MR JUSTICE H.P.SANDESH

                        REGULAR SECOND APPEAL NO. 1617 OF 2021 (PAR)

                   BETWEEN:


                   1.    SMT. USHARANI
                         W/O. LATE SRI K.N.VENKATACHALAPATHI,
                         AGED ABOUT 50 YEARS,

                   2.    SMT. CHANDANA
                         D/O. LATE SRI K.N.VENKATACHALAPATHI,
                         AGED ABOUT 23 YEARS,

                         BOTH ARE R/O. MEHABOOB NAGAR,
                         NNT ROAD, CHINTAMANI TALUK,
                         CHIKKABALLAPUR DISTRICT-563125.
                                                                ...APPELLANTS
                             (BY SRI KABBUR SIDDESWAR, ADVOCATE)
Digitally signed
by SHARANYA T      AND:
Location: HIGH
COURT OF
KARNATAKA
                   1.    SMT. PADMALA VARALAKSHMAMMA
                         W/O. RAMACHANDRAIAH,
                         AGED ABOUT 63 YEARS,
                         R/AT NO.3/14, BRAHMIN STREET,
                         KALKIRI TOWN,
                         CHITOOR DISTRICT,
                         ANDHRA-517234.

                   2.    SMT. RAJAMMA
                         W/O. LATE SRI K.NARAYANASWAMY,
                         AGED ABOUT 83 YEARS,
                              -2-
                                              NC: 2023:KHC:31351
                                         RSA No. 1617 of 2021




     R/AT MEHABOOB NAGAR,
     NNT ROAD, CHINTAMANI,
     CHICKBALLAPUR DISTRICT-563122

3.   SMT. SULTAN RAMAMANI
     W/O. SRI SHANKARANARAYANASWAMY,
     AGED ABOUT 53 YEARS
     R/AT YELDUR VILLAGE,
     SRINIVASPURA TALUK,
     KOLAR DISTRICT-563138.

                                      ...RESPONDENTS
      THIS R.S.A IS FILED UNDER SECTION 100 OF CPC
AGAINST THE JUDGMENT AND DECREE DATED 23.12.2020
PASSED   IN   R.A.NO.131/2013      ON   THE    FILE   OF   THE   II
ADDITIONAL      DISTRICT        AND      SESSIONS          JUDGE,
CHIKABALLAPURA, SITTING AT CHINTAMANI, DISMISSING THE
APPEAL AND CONFIRMING THE JUDGMENT AND DECREE
DATED 02.09.2013 PASSED IN O.S. No.7/2007 ON THE FILE OF
THE SENIOR CIVIL JUDGE AND JMFC, CHINTHAMANI.

      THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT MADE THE FOLLOWING:

                           ORDER

Learned counsel for appellants is absent and in the

previous occasion also he was absent. This Court has

passed an order and made it clear that if the counsel for

appellants not complied with the office objections, list the

matter for dismissal in the next date of hearing. In spite of

NC: 2023:KHC:31351 RSA No. 1617 of 2021

this order also, the counsel has not complied with the

office objections. Hence, the appeal is dismissed for non

compliance of office objections.

Sd/-

JUDGE

RHS