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Smt Channamma vs Smt Chamamma
2023 Latest Caselaw 6189 Kant

Citation : 2023 Latest Caselaw 6189 Kant
Judgement Date : 30 August, 2023

Karnataka High Court
Smt Channamma vs Smt Chamamma on 30 August, 2023
Bench: H.P.Sandesh
                                                -1-
                                                        NC: 2023:KHC:31089
                                                      RSA No. 1114 of 2017




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                           DATED THIS THE 30TH DAY OF AUGUST, 2023

                                           BEFORE

                             THE HON'BLE MR JUSTICE H.P.SANDESH

                        REGULAR SECOND APPEAL NO.1114 OF 2017 (PAR)

                   BETWEEN:

                   1.    SMT. CHANNAMMA
                         W/O LATE NANJEGOWDA
                         AGED ABOUT 79 YEARS,

                   2.    SMT. CHAMAMMA
                         D/O LATE NANJEGOWDA
                         AGED ABOUT 53 YEARS

                   3.    SMT. GAYATHRAMMA
                         W/O LATE VENKATEGOWDA
                         AGED AOUT 53 YEARS

                   4.    SMT. GAYATHRI
                         D/O LATE SHIVAMANJA
                         AGED ABOUT 51 YEARS,
Digitally signed
by SHARANYA T
Location: HIGH     5.    SHIVARAJU
COURT OF                 S/O LATE SHIVANANJA
KARNATAKA
                         AGED ABOUT 26 YEARS

                   6.    VIJAYA
                         S/O LATE SHIVANANJA
                         AGED ABOUT 24 YEARS

                   7.    KAVITHA
                         D/O LATE SHIANANJA
                         AGED ABOUT 30 YEARS
                            -2-
                                      NC: 2023:KHC:31089
                                    RSA No. 1114 of 2017




8.   SUNITHA
     D/O LATE SHIVANANJA
     AGED ABOUT 28 YEARS

     ALL ARE RESIDING AT
     HUNUGANAHALLI VILLAGE,
     KASABA HOBLI, T. NARASIPURA TALUK,
     MYSURU DISTRICT-572001.
                                             ...APPELLANTS

             (BY SRI R.RAVINDRA, ADVOCATE)
AND:

1.   SMT. CHAMAMMA
     W/O MARI GOWDA
     AGED ABOUT 58 YEARS

2.   SMT. CHIKKATHAYAMMA
     W/O CHANNEGOWDA
     AGED ABOUT 51 YEARS

3.   SMT. NAGAMMA
     W/O NAGARAJU
     AGED ABOUT 47 YEARS

     ALL ARE RESIDING AT
     HUNUGANAHALLI VILLAGE,
     KASABA HOBLI, T. NARASIPURA TALUK,
     MYSURU DISTRICT-572001.
                                          ...RESPONDENTS

 (BY SRI RAGHAVENDRACHAR M., ADVOCATE FOR C/R1 TO 3)

     THIS RSA IS FILED UNDER SEC.100 OF CPC., AGAINST
THE JUDGMENT AND DECREE DATED 18.3.2017 PASSED IN RA
NO.36/2015 ON THE FILE OF THE II ADDL. DISTRICT JUDGE,
MYSURU, DISMISSING THE APPEAL AND CONFIRMING THE
JUDGMENT AND DECREE DATED 17.12.2014 PASSED IN OS
NO.164/2001 ON THE FILE OF THE SENIOR CIVIL JUDGE AND
JMFC, T.NARASIPURA.
                                 -3-
                                           NC: 2023:KHC:31089
                                         RSA No. 1114 of 2017




     THIS APPEAL COMING ON FOR ADMISSION THIS DAY,
THE COURT MADE THE FOLLOWING:

                            ORDER

Counsel for the appellants is absent and on earlier

occasion also he was absent and the same was noted in the

earlier order dated 16.08.2023. However, an opportunity was

given to the appellants counsel and also made it clear that, if

appellants counsel does not appear on the next date of hearing,

the appeal will be dismissed.

In spite of the same, though this appeal is of the year

2017, the appellants counsel is not pursuing the matter and

hence, the appeal is dismissed for non prosecution.

Sd/-

JUDGE

AP

 
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