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B Shivarama Reddy S/O Late ... vs Smt. Dyavamma W/O Shanmukappa
2023 Latest Caselaw 6148 Kant

Citation : 2023 Latest Caselaw 6148 Kant
Judgement Date : 30 August, 2023

Karnataka High Court
B Shivarama Reddy S/O Late ... vs Smt. Dyavamma W/O Shanmukappa on 30 August, 2023
Bench: C.M.Poonachapresided Bycmpj
                                                     -1-
                                                              NC: 2023:KHC-D:9900
                                                                 RSA No. 5531 of 2010




                                   IN THE HIGH COURT OF KARNATAKA

                                              DHARWAD BENCH

                               DATED THIS THE 30TH DAY OF AUGUST, 2023

                                                   BEFORE
                                THE HON'BLE MR JUSTICE C.M. POONACHA
                               REGULAR SECOND APPEAL NO. 5531 OF 2010
                        BETWEEN:
                        1.   B. SHIVARAMA REDDY,
                             S/O. LATE B.HANUMANTHAPPA,
                             AGE: 47 YEARS, OCC: AGRICULTURE,
                             R/O: KOLUR CROSS, KOLUR VILLAGE,
                             TQ: BELLARY, PIN CODE-583101.

                        2.   RAMA @ B.RAMA REDDY,
                             S/O. B.SHIVARAMAREDDY,
                             AGED 25 YEARS, OCC: AGRICULTURE,
                             R/O: KOLUR CROSS, KOLUR VILLAGE,
                             BELLARY TQ. DIST: BELLARY, PIN CODE-583101.

                        3.   SMT. UMADEVI @ DHARMAVATHI,
                             W/O. B.SHIVARAMAREDDY,
                             AGED 39 YEARS, OCC: AGRICULTURE,
                             R/O: KOLUR CROSS, KOLUR VILLAGE,
                             BELLARY TQ. DIST: BELLARY, PIN CODE-583101.
           Digitally
           signed by
           SHIVAKUMAR   4.   VEERAREDDY, S/O HANUMANTHA REDDY
SHIVAKUMAR HIREMATH
HIREMATH   Date:             AGED: 39 YEARS, OCC: AGRICULTURE,
           2023.09.05
           15:11:56          R/O: DAMMUR VILLAGE, BELLARY TQ,
           +0530
                             DIST: BELLARY, PIN CODE-583101.
                                                                           ...APPELLANTS
                        (BY SMT. V. VIDYA, ADV.)

                        AND:

                        SMT. DYAVAMMA, W/O SHANMUKAPPA,
                        AGED 68 YEARS, OCC: AGRICULTURE,
                        R/O: SINGADEVANA HALLI VILLAGE,
                        TQ, DIST: BELLARY, PIN CODE-583101.
                                                                           ...RESPONDENT
                        (BY SRI. HANUMANTHAREDDY SAHUKAR, ADV.)
                                   -2-
                                         NC: 2023:KHC-D:9900
                                            RSA No. 5531 of 2010




      THIS REGULAR SECOND APPEAL IS FILED U/S. 100 CPC.,
1908, AGAINST THE JUDGMENT AND DECREE DTD: 30.01.2010
PASSED IN RA. NO. 75/2008 ON THE FILE OF THE II-ADDL. CIVIL
JUDGE (SR.DN) BELLARY, ALLOWING THE APPEAL BY SETTING
ASIDE THE JUDGMENT DTD: 21.06.2008 AND THE DECREE PASSED
IN O.S. NO. 350/2007 ON THE FILE OF THE I-ADDL. CIVIL JUDGE
(JR.DN) BELLARY, DISMISSING THE SUIT FILED FOR PERMANENT
INJUNCTION.

     THIS REGULAR SECOND APPEAL, COMING ON                   FOR
ADMISSION, THIS DAY, THE COURT MADE THE FOLLOWING:

                                 ORDER

Learned counsel Smt. V. Vidya appearing for the

appellants submits that when contacted the appellants,

she was telephonically instructed that the appellants are

not interested in prosecuting the above appeal. Hence,

she submits that the above appeal may be dismissed for

non-prosecution.

Recording the submission of the learned counsel for

appellants, the above appeal is dismissed for non-

prosecution.

(Sd/-) JUDGE

NAA

 
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