Sri C V Ramachandraiah vs M/S Hotel Shilpashree Pvt. Ltd
2023 Latest Caselaw 6121 Kant

                                                    -1-
                                                            NC: 2023:KHC:31179-DB
                                                                RFA No. 501 of 2017




                          IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                             DATED THIS THE 30TH DAY OF AUGUST, 2023

                                               PRESENT

                             THE HON'BLE MR JUSTICE P.S.DINESH KUMAR

                                                    AND

                        THE HON'BLE MR JUSTICE T.G. SHIVASHANKARE GOWDA

                          REGULAR FIRST APPEAL NO. 501 OF 2017 (INJ)

                   BETWEEN:

                   1.   SRI. C.V. RAMACHANDRAIAH
                        S/O LATE SRI. C.T. VENKATARAMAIAH
                        AGEDA BOUT 79 YEARS

Digitally signed   2.   SRI. C.R. MANJUNATHA
by ANUSHA V             S/O SRI. C.V. RAMACHANDRAIAH
Location: HIGH          AGED ABOUT 56 YEARS
COURT OF
KARNATAKA          3.   SMT. C.R. VEENA
                        D/O SRI. C.V. RAMACHANDRAIAH
                        AGED ABOUT 53 YEARS

                        ALL ARE R/AT NO.134
                        5TH MAIN, 2ND BLOCK
                        4TH PHASE, BANASHANKARI 3RD STAGE
                        BENGALURU-560 085                           ...APPELLANTS

                   (BY SMT. P.V. KALPANA, ADVOCATE)

                   AND:

                   1.   M/S. HOTEL SHILPASHREE PVT. LTD.
                        NO.1874, CITY POINT
                        B.M. ROAD, HASSAN.
                        REP. BY ITS AUTHORIZED AUTHORITY

                   2.   SRI. K.P. VISHWANATH
                        S/O LATE SRI. RANGAPPA
                        AGED ABOUT 58 YEARS
                        PRABHAT PERFUMERY WORKS
                        NO.50/1, D.V.G ROAD
                        BASAVANAGUDI
                        BENGALURU-560 004.

                   3.   DR. K.R. BHEEMESH
                        S/O LATE SRI. K. RANGAPPA
                        AGED ABOUT 56 YEARS
                                       -2-
                                                          NC: 2023:KHC:31179-DB
                                                              RFA No. 501 of 2017




      R/AT NO.29, 3RD MAIN ROAD
      JAYANAGARA, MYSORE-14.                                     ...RESPONDENTS

(BY SHRI. SHARATH S. GOWDA, ADVOCATE FOR R1;
    R2 AND R3 SERVED)

      THIS RFA IS FILED UNDER SECTION 96 OF CPC., AGAINST THE
JUDGMENT AND DECREE DATED 07.12.2016 PASSED IN OS NO.54/2010
ON THE FILE OF THE ADDITIONAL SENIOR CIVIL JUDGE, HASSAN,
DISMISSING THE SUIT FOR DECLARATION.

     THIS RFA, COMING ON FOR ORDERS, THIS DAY, P.S.DINESH
KUMAR, J., DELIVERED THE FOLLOWING:

                                JUDGMENT

Learned advocate for the appellants has filed a

memo dated 16.06.2021 seeking leave to withdraw this

appeal.

2. Leave granted. This appeal is dismissed as

withdrawn.

3. In view of disposal of this appeal, pending

interlocutory applications, if any, do not survive for

consideration and they stand disposed of.

No costs.

Sd/-

JUDGE

Sd/-

JUDGE

AV