The Special Land Acquisition ... vs Basappa S/O Madiwalappa Jakati
2023 Latest Caselaw 5966 Kant

                                                   -1-
                                                           NC: 2023:KHC-D:9456
                                                            MFA No. 103621 of 2017




                           IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                               DATED THIS THE 24TH DAY OF AUGUST, 2023

                                                BEFORE
                            THE HON'BLE MR JUSTICE ANANT RAMANATH HEGDE
                      MISCELLANEOUS FIRST APPEAL NO. 103621 OF 2017 (LAC)
                      BETWEEN:

                      1.    THE SPECIAL LAND ACQUISITION OFFICER
                            BAGALKOTE TOWN DEVELOPMENT AUTHORITY,
                            BAGALKOTE, PIN CODE: 587101.

                      2.    THE STATE OF KARNATAKA
                            REP. BY DEPUTY COMMISSIONER,
                            BAGALKOTE, PIN CODE: 587101.

                                                                      ...APPELLANTS

                      (BY SMT. KIRTILATA PATIL, HCGP)

                      AND:

                             PART-I:

                      1.     BASAPPA S/O MADIWALAPPA JAKATI
         Digitally
                             SINCE DECEASED BY HIS LEGAL HEIRS,
         signed by
         GIRIJA A
GIRIJA A BYAHATTI
BYAHATTI Date:        1.A    SMT. ANASUYA W/O BASAVARAJ JAKATI,
         2023.08.26
         10:40:05            AGE: 53 YEARS, OCC: HOUSEHOLD WORKS,.
         +0530


                      1.B    SURESH S/O BASAVARAJ JAKATI,
                             AGE: 34 YEARS, OCC: COOLIE,

                      1.C    MAHANTESH S/O BASAVARAJ JAKATI,
                             AGE: 32 YEARS, OCC: SERVICE,

                      1.D NAGABHUSAN S/O BASAVARAJ JAKATI,
                          AGE: 30 YEARS, OCC: COOLIE,

                      1.E    ANAND S/O BASAVARAJ JAKATI,
                             AGE: 28 YEARS, OCC: COOLIE,
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                                 NC: 2023:KHC-D:9456
                                   MFA No. 103621 of 2017




     ALL ARE R/O: VIVEKANAND NAGAR,
     EXTENSION AREA,
     BAGALKOTE, PIN CODE: 587101.

     PART-II:

1.   SMT. KASTURI @ KASTUREVVA
     W/O IRAPPA @ VEERANNA JAKATI,

2.   PRAVEEN

3.   PRAYANKA

4.   PRATEEKSHA

     ALL ARE R/O: BAGALKOTE,
     NOW AT SUTAGATTI,
     TQ: SAVADATTI, PIN CODE: 591126.

     (SINCE CLAIMANTS NOS.2 TO 4 IN PART II
     ARE MINORS, REPRESENTED BY THEIR
     NATURAL GUARDIAN CLAIMANT NO.1. IN PART II)

     PART-III:

1.   IRAPPA S/O IMADIWALAPPA JAKATI
     R/O: JAKATI STREE, WARD NO.10,
     BAGALKOTE, PIN CODE: 587101.

                                           ...RESPONDENTS

(BY SRI. N.L.BATAKURKUI FOR R1 TO R5;
SRI. BASANNA N PATTEKAR, FOR R6, ADVOCATES;
R7 TO R9 ARE MINOR REPRESENTED BY R6;
R10-DISMISSED AS ABATED)

      THIS MFA IS FILED U/SEC.54(1) OF LAND ACQUISITION
ACT, 1894, PRAYING TO CALL FOR RECORDS ON THE FILE OF THE
IIND ADDL. SENIOR CIVIL JUDGE AND JMFC., BAGALKOT, IN LAC
NO.336/2012 AND TO SET ASIDE THE JUDGMENT AND AWARD
PASSED BY THE FILE OF THE IIND ADDL. SENIOR CIVIL JUDGE
AND JMFC., BAGALKOT IN LAC.NO.336/2012 DATED 18.01.2014,
BY ALLOWING THIS APPEAL IN THE INTEREST OF JUSTICE.
                              -3-
                                   NC: 2023:KHC-D:9456
                                    MFA No. 103621 of 2017




    THIS APPEAL, COMING ON FOR ADMISSION, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                         JUDGMENT

Learned Government Advocate submits that the

compensation awarded by the Reference Court is satisfied

by the beneficiary.

2. Submission is placed on record.

3. Accordingly, nothing survives for consideration in

this appeal. Accordingly, appeal is dismissed as not

pressed.

Sd/-

JUDGE

VMB