Kallanagoud S/O. Iranagoud Patil vs The Spl. Land Acquisition Officer
2023 Latest Caselaw 5964 Kant

                                                   -1-
                                                         NC: 2023:KHC-D:9441
                                                            MFA No. 100551 of 2022




                           IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                               DATED THIS THE 24TH DAY OF AUGUST, 2023

                                                BEFORE
                           THE HON'BLE MR JUSTICE ANANT RAMANATH HEGDE
                      MISCELLANEOUS FIRST APPEAL NO. 100551 OF 2022 (LAC)
                      BETWEEN:

                      KALLANAGOUD S/O IRANAGOUD PATIL
                      AGE: 67 YEARS, OCC: AGRICULTURE,
                      R./O: LINGADALLI, TQ: BAILHONGAL,
                      DIST: BELAGAVI. PIN-591102.

                                                                       ...APPELLANT
                      (BY SRI. HANAMANT R LATUR, ADVOCATE)

                      AND:

                      1.    THE SPL. LAND ACQUISITION OFFICER
                            MALAPRABH PROJECT NO-3, BAGALKOT.
                            TQ AND DIST: BAGALKOT. PIN-587101.

                      2.    THE EXECUTIVE ENGR
                            MLBC, DIV NO.2, NAVILUTEERTH,
                            TAL: SAUNDATTI,
         Digitally
         signed by          DIST: BELAGAVI. PIN-591110.
         GIRIJA A
GIRIJA A BYAHATTI
BYAHATTI Date:
         2023.08.26
         10:39:37                                                   ...RESPONDENTS
         +0530



                           THIS MFA IS FILED U/SEC.74 (1) OF RIGHT TO FAIR
                      COMPENSATION AND TRANSPARENCY IN LAND ACQUISITION,
                      REHABILITATION AND RESETTLEMENT ACT, 2013, PRAYING TO
                      ENHANCE THE COMPENSATION BY MODIFYING THE JUDGMENT
                      AND AWARD PASSED BY THE COURT OF I ADDL.DISTRICT JUDGE,
                      BELAGAVI, IN L.A.C.NO-1165/2018 DATED 30.09.2020, IN THE
                      INTEREST OF JUSTICE AND EQUITY.

                          THIS APPEAL, COMING ON FOR ORDERS THIS DAY, THE
                      COURT MADE THE FOLLOWING:
                                   -2-
                                          NC: 2023:KHC-D:9441
                                              MFA No. 100551 of 2022




                                ORDER

This Court vide order dated 10.08.2023, has directed the

appellant to pay deficit court fee by 24.08.2023. The order also

specifies that, in case the court fee is not paid, the appeal will be

posted for dismissal.

Till date the court fee is not paid.

Hence, the appeal is dismissed for non-prosecution.

Sd/-

JUDGE

gab CT-PA