Smt Munirathnamma vs Smt Muniyamma
2023 Latest Caselaw 5946 Kant

                                               -1-
                                                         NC: 2023:KHC:30444
                                                       MFA No. 3151 of 2020




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                           DATED THIS THE 24TH DAY OF AUGUST, 2023

                                           BEFORE
                        THE HON'BLE MR JUSTICE H.T. NARENDRA PRASAD
                   MISCELLANEOUS FIRST APPEAL NO. 3151 OF 2020 (CPC)
                   BETWEEN:

                   1.    SMT MUNIRATHNAMMA
                         W/O NAGARAJ
                         D/O LATE MUNIYAPPA
                         AGED ABOUT 42 YEARS
                         R/AT SEETHARAMBHATTARAPALYA VILLAGE
                         YANTAGANAHALLI VILLAGE POST
                         KASABA HOBLI NELAMANGALA TALUK
                         BENGALURU RURAL DISTRICT PIN CODE-562123.

                   2.    SMT JAYALAKSHMI
                         W/O ANJAN MALLAIAH
                         D/O LATE MUNIYAPPA
                         AGED ABOUT 37 YEARS
                         R/AT BHEEMANAKUPPE VILLAGE
                         RAMOHALLI VILLAGE POST
                         KENGERI HOBLI PIN-560074
Digitally signed         BENGALURU SOUTH TALUK.
by
DHANALAKSHMI                                                  ...APPELLANTS
MURTHY
                   (BY SRI. D GANGADHARA., ADVOCATE [ABSENT])
Location: High
Court of
Karnataka          AND:

                   1.    SMT MUNIYAMMA
                         W/O LATE MUNIYAPPA
                         AGED ABOUT 65 YEARS

                   2.    M MANJUNATH
                         S/O LATE MUNIYAPPA
                         AGED ABOUT 42 YEARS
                              -2-
                                          NC: 2023:KHC:30444
                                        MFA No. 3151 of 2020




3.   SRI M KRISHNA
     S/O LATE MUNIYAPPA
     AGED ABOUT 40 YEARS
     R1 & R3 R/AT NO.218 NEAR GANESHA TEMPLE
     ULLAL UPA NAGARA KENGERI
     BENGALURU-560056.

4.   SMT SHOBHA
     W/O KRISHNAPPA
     D/O LATE MUNIYAPPA
     AGED ABOUT 30 YEARS
     R/AT NO.24, SUBRAMANYA REDDY HOSUE
     CHIKKA DINNE ATTUR LAYOUT
     YELAHANKA, BENGALURU-560064.

5.   SMT PONNAMMA GEORGE
     W/O P A GEORGE
     AGED ABOUT 70 YEARS
     R/AT NO.01 CARLTON TOWERS
     6TH FLOOR 508509
     OLD AIRPORT ROAD
     BENGALURU-560008
                                             ...RESPONDENTS

        THIS MFA IS FILED U/O 43 RULE 1(r) OF CPC, AGAINST
THE ORDER DATED 29.11.2019 PASSED ON I.A.NO.1 IN
OS.NO.342/2016 ON THE FILE OF THE ADDITIONAL SENIOR
CIVIL    JUDGE,   NELAMANGALA,     DISMISSING   THE   I.A.NO.1
FILED UNDER ORDER 39 RULE 1 AND 2 R/W SECTION 151 OF
CPC.

        THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE

COURT DELIVERED THE FOLLOWING:
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                                                    NC: 2023:KHC:30444
                                               MFA No. 3151 of 2020




                           JUDGMENT

As per the information available in the records, the

suit before the trial court itself has been disposed of on

12.03.2020.

2. Hence, this appeal does not survive for

consideration.

3. Accordingly, appeal is dismissed as having

become infructuous.

Sd/-

JUDGE

CM