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M/S. Technospan Structures Pvt ... vs M/S. Bee-Tee Tradas (India)
2023 Latest Caselaw 5891 Kant

Citation : 2023 Latest Caselaw 5891 Kant
Judgement Date : 23 August, 2023

Karnataka High Court
M/S. Technospan Structures Pvt ... vs M/S. Bee-Tee Tradas (India) on 23 August, 2023
Bench: H T Prasad
                                             -1-
                                                        NC: 2023:KHC:30027
                                                       CRP No. 479 of 2021




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                           DATED THIS THE 23RD DAY OF AUGUST, 2023

                                           BEFORE
                        THE HON'BLE MR JUSTICE H.T. NARENDRA PRASAD
                         CIVIL REVISION PETITION NO. 479 OF 2021 (SC)


                   BETWEEN:

                   1.    M/S. TECHNOSPAN STRUCTURES PVT LTD
                         NO. 229/10, 1ST FLOOR OIL MILL ROAD
                         OIL MILL COMPOUND
                         LINGARAJAPURAM POST
                         BENGALURU 560 094
                         REPRESENTED BY ITS DIRECTORS.

                   2.    MR. ABDUL SATHAR THEKKE KRIMADATHIL
                         MANAGING DIRECTOR
                         TECHNOSPAN STRUCTURES PVT LTD
                         NO. 229/10, 1ST FLOOR
                         OIL MILL COMPOUND
                         LINGARAJAPURAM POST
Digitally signed
                         BENGALURU 560 084.
by
DHANALAKSHMI       3.    MS THEKKE KARIMADATHIL MARIYAM SANEERA
MURTHY
                         DIRECTOR
Location: High
Court of                 M/S TECHNOSPAN STRUCTURES PVT LTD
Karnataka                NO. 229/10, 1ST FLOOR
                         OIL MILL COMPOUND
                         LINGARAJAPURAM POST
                         BENGLAURU - 560 084.

                   4.    MR. AMANTHRA KELOTH RAMESH
                         DIRECTOR
                         M/S TECHNOSPAN STRUCTURES PVT LTD
                         NO. 229/10, 1ST FLOOR
                         OIL MILL COMPOUND
                            -2-
                                       NC: 2023:KHC:30027
                                      CRP No. 479 of 2021




    LINGARAJAPURAM POST
    BENGLAURU - 560 084.
                                           ...PETITIONERS
(BY SRI. ANIL REDDY S.,ADVOCATE [ABSENT])

AND:

M/S. BEE-TEE TRADAS (INDIA)
NO. 56/01, S.P. ROAD
BENGLAURU 560 002
REPRESENTED BY ITS
MANAGING PARTNER
MR. TAHER MADARWALA
                                           ...RESPONDENT
     THIS CRP IS FILED UNDER SECTION 115        OF   CPC,
AGAINST THE JUDGMENT AND DECREE DATED 30.11.2019
PASSED IN SC.NO.919/2019 ON THE FILE OF THE VI ADDL.
JUDGE, COURT OF SMALL CAUSES AND ACMM, BENGALURU.
DECREEING THE SUIT FOR RECOVERY OF MONEY.

     THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
THE COURT MADE THE FOLLOWING:

                         ORDER

When the matter was posted before the Registrar

(R & H) on several occasions and granted sufficient time

for compliance of office objections, none appeared for the

petitioners and office objections were not complied with.

Hence, the matter was posted before this Court on

22.8.2023.

NC: 2023:KHC:30027 CRP No. 479 of 2021

On 22.8.2023, when the matter was called out, none

appeared for the petitioners. Hence, the matter was

ordered to be listed on 23.8.2023 on top of the list under

the caption 'for dismissal'.

Even today when the matter was called out, none

appeared for the petitioners. Even the office objections are

not complied with. It appears that the petitioners are not

interested in prosecuting the case. Hence, the petition is

dismissed for non-prosecution.

Sd/-

JUDGE

DM

 
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