Yamanappa Arapanna @ Arabappa ... vs Renuka W/O. Hanamant Sannakki
2023 Latest Caselaw 5889 Kant

                                                 -1-
                                                        NC: 2023:KHC-D:9368
                                                         RFA No. 100144 of 2015




                                  IN THE HIGH COURT OF KARNATAKA,

                                          DHARWAD BENCH

                              DATED THIS THE 23RD DAY OF AUGUST, 2023

                                              BEFORE
                           THE HON'BLE MR JUSTICE ANANT RAMANATH HEGDE
                           REGULAR FIRST APPEAL NO. 100144 OF 2015 (PAR-)
                      BETWEEN:

                      SHRI. YAMANAPPA ARAPANNA
                      @ ARABAPPA MESTRI,
                      AGE: 60 YEARS,
                      OCC: AGRICULTURE,
                      R/O: GOKAK,
                      TQ: GOKAK,
                      DIST: BELAGAVI-591307.

                                                                   ...APPELLANT

                      (BY SRI. D B KARIGAR, ADVOCATE)

                      AND:
         Digitally
         signed by
         GIRIJA A
GIRIJA A BYAHATTI
BYAHATTI Date:
         2023.08.29
                      1.    SMT. RENUKA
         11:13:19
         +0530              W/O HANAMANT SANNAKKI
                            AGE: 47 YEARS
                            OCC: AGRICULTURE AND HOUSEHOLD WORK,
                            R/O: MUDALAGI,
                            TQ: GOKAK,
                            DIST: BELAGAVI-591307.

                      2.    SHRI. LAKKAPPA
                            S/O DEVENDRAPPA MESTRI
                            AGE: 22 YEARS,
                            OCC: AGRICULTURE AND SERVICE,
                            R/O. ADIJAMBAVNAGAR, GOKAK,
                            TQ: GOKAK,
                               -2-
                                    NC: 2023:KHC-D:9368
                                     RFA No. 100144 of 2015




     DIST: BELAGAVI-591309.

3.   SHRI. BABRUVAHAN
     S/O KAMALAVVA MESTRI
     AGE: 37 YEARS,
     OCC: AGRICULTURE AND SERVICE,
     R/O. ADIJAMBAVNAGAR, GOKAK,
     TQ: GOKAK,
     DIST: BELAGAVI-591309.

4.   SMT. SHAILABAI
     W/O MARUTI MESTRI
     AGE: 32 YEARS,
     OCC: HOUSEHOLD WORK,
     R/O. RAJEEV GANDHI NAGAR,
     CHURCH ROAD,
     MUDALAGI,
     TQ: GOKAK.

                                           ...RESPONDENTS

(R1, R2, R3 AND R4-NOTICE SERVED)


      THIS RFA IS FILED U/S.96 OF THE CPC., AGAINST THE

JUDGMENT    &   DECREE   DATED:28.11.2014,     PASSED   IN

OS.NO.256/2013, ON THE FILE OF PRINCIPAL SENIOR CIVIL

JUDGE GOKAK, DECREEING THE SUIT FILED FOR PARTITION

AND SEPARATE POSSESSION.


      THIS APPEAL, COMING ON FOR FINAL HEARING, THIS

DAY, THE COURT DELIVERED THE FOLLOWING:
                              -3-
                                     NC: 2023:KHC-D:9368
                                      RFA No. 100144 of 2015




                         JUDGMENT

Learned counsel for the appellant submits more than

three months have elapsed since the death of sole appellant.

Steps are not taken to substitute the legal representatives.

Hence, the appeal is dismissed as abated.

Sd/-

JUDGE

VMB