Sri. K Gopalagowda vs Sri. K Ramanjinappa
2023 Latest Caselaw 5765 Kant

                                                    -1-
                                                                  NC: 2023:KHC:29367
                                                                RFA No. 1813 of 2021




                           IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                              DATED THIS THE 18TH DAY OF AUGUST, 2023

                                                   BEFORE
                                THE HON'BLE MR JUSTICE K.NATARAJAN
                               REGULAR FIRST APPEAL NO. 1813 OF 2021


                      Between:

                      Sri. K.Gopalagowda
                      S/o. Late Krishnappa
                      Aged about 65 years
                      R/at No.14, Sri Sai Nivas
                      1st Cross MLA Layout
                      R.T.Nagar, Bengaluru-560032
                                                                          ...Appellant
                      (By Sri Rajeswara P.N., Advocate)

                      And:

                      1.    Sri. K.Ramanjinappa
                            S/o. Late Krishnappa Gowda
Digitally signed by         Aged about 67 years
VEERENDRA
KUMAR K M                   R/at Tarabanahalli Village
Location: HIGH              Jala Hobli, Yelahanka Taluk
COURT OF
KARNATAKA                   Bengaluru District-562157

                      2.    Sri. T.K.Subramanya
                            S/o. Late Krishnappa Gowda
                            Aged about 60 years
                            Presently at No.003,
                            'D' Block, L.G.Enclave Landmark
                            Residency, Nanjappa Circle
                            Vidyaranyapura, Bengaluru-560097.

                      3.    T.K.Ramakrishnappa
                            S/o. Late Krishnappa
                            Aged about 69 years
                              -2-
                                          NC: 2023:KHC:29367
                                        RFA No. 1813 of 2021




    R/at Tarabanahalli Village
    Jala Hobli, Yelahanka Taluk
    Bengaluru District - 562 157
                                                ...Respondents

     This RFA is filed under section 96 of CPC., against the
judgment and decree dated 09.08.2021 passed in O.S.
No.903/2006   on the file of the Additional Senior Civil Judge
and JMFC, Devnahalli and etc.

      This RFA coming on for orders, this day, the court
delivered the following:

                         JUDGMENT

Learned counsel for the appellant has filed a

memo for withdrawing the appeal. Memo is placed

on record. Appeal is dismissed as withdrawn.

Sd/-

JUDGE

KMV