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Sri S P Manjunatha vs M S Anthony Suresh
2023 Latest Caselaw 5752 Kant

Citation : 2023 Latest Caselaw 5752 Kant
Judgement Date : 18 August, 2023

Karnataka High Court
Sri S P Manjunatha vs M S Anthony Suresh on 18 August, 2023
Bench: S Rachaiah
                                           -1-
                                                        NC: 2023:KHC:29844
                                                    CRL.A No. 1375 of 2023




                   IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                      DATED THIS THE 18TH DAY OF AUGUST, 2023

                                        BEFORE
                         THE HON'BLE MR JUSTICE S RACHAIAH
                       CRIMINAL APPEAL NO. 1375 OF 2023 (A)


              BETWEEN:

                    SRI. S.P. MANJUNATHA,
                    S/O. LATE PUTTASWAMY,
                    AGED ABOUT 43 YEARS,
                    R/A NO.21, 2ND 'B' CROSS,
                    HANUMAN LAYOUT,
                    MANORAYANAPALYA,
                    BENGALURU - 560 032.
                                                              ...APPELLANT
              (BY SRI. SRIKANTH N.V., ADVOCATE)

              AND:

              1.    M.S. ANTHONY SURESH,
Digitally
                    S/O. LATE EMILE THIYODOR,
signed by N         AGED ABOUT 52 YEARS,
UMA
Location:           R/A NO.15/1, 3RD 'G' MAIN,
HIGH                KACHARAKNAHALLI,
COURT OF
KARNATAKA           BENGALURU - 560 084.

              2.    SMT. P. SUNDRA,
                    W/O. LATE K.A. VASANTH KUMAR,
                    AGED ABOUT 83 YEARS,
                    R/A NO.8, 2ND MAIN,
                    CHINNAMMA LAYOUT,
                    KAVALU BYRASANDRA,
                    R.T. NAGAR POST,
                    BENGALURU - 560 032.
                              -2-
                                          NC: 2023:KHC:29844
                                     CRL.A No. 1375 of 2023




3.   T.K. VENUGOPAL,
     S/O. LATE KRISHNACHAR,
     AGED ABOUT 62 YEARS,
     R/A NO.806, 1ST MAIN,
     CHINNAMMA LAYOUT,
     KAVALU BYRASANDRA,
     R.T. NAGAR POST,
     BENGALURU - 560 032.
                                             ...RESPONDENTS


      THIS CRL.A. IS FILED U/S.378(4) OF CR.P.C PRAYING TO
SET ASIDE THE IMPUGNED ORDER DATED 15.06.2023 PASSED
IN PCR NO.17137/2014 ON THE FILE OF THE I ADDITIONAL
CMM BENGALURU.

      THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                        JUDGMENT

1. Learned counsel for the appellant has filed a memo

seeking withdrawal of the appeal with a liberty to file

appropriate petition before this Court.

2. Memo is taken on record.

3. Considering the said memo and the submission made

by the learned counsel for the appellant, the criminal

appeal stands dismissed as withdrawn, in accordance

with law.

NC: 2023:KHC:29844 CRL.A No. 1375 of 2023

4. Registry is directed to return the certified copy of

the impugned Order by taking the Xerox copy of the same.

Sd/-

JUDGE

SNC

 
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