Sri Shivegowda S/O Late ... vs Sri Krishnagowda S/O Puralaihna ...
2023 Latest Caselaw 5751 Kant

                                             -1-
                                                          NC: 2023:KHC:29460
                                                         RSA No. 433 of 2007




                     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 18TH DAY OF AUGUST, 2023

                                          BEFORE

                          THE HON'BLE MR JUSTICE ASHOK S.KINAGI

                       REGULAR SECOND APPEAL NO. 433 OF 2007
                                    (DEC/INJ)

                   BETWEEN:

                   SRI SHIVEGOWDA
                   S/O LATE NINGEGOWDA
                   R/AT GONDENAHALLI VILLAGE
                   BINDIGANAVILE HOBLI
                   NAGAMANGALA TALUK
                   MANDYA DISTRICT.
                                                                ...APPELLANT
                   (BY SRI. M SHIVAPRAKASH, SMT. RASHMI R. &
                       SRI. SHIVE GOWDA, ADVOCATE)

                   AND:

                   SRI KRISHNAGOWDA
Digitally signed   S/O PURALAIHNA KODIGOWDA
by R DEEPA
Location: High
                   AGED ABOUT 53 YEARS
Court of           R/AT GONDENAHALLI VILLAGE
Karnataka          BINDIGANAVILE HOBLI
                   NAGAMANGALA TALUK
                   MANDYA DISTRICT.
                                                               ...RESPONDENT
                   (BY SRI. SUBHASH SHALGAR, ADVOCATE)


                        THIS RSA IS FILED U/S. 100 OF CPC AGAINST THE
                   JUDGEMENT & DECREE DATED 30.10.2006       PASSED IN
                   R.A.NO.189/2004  ON THE FILE OF THE ADDL. DISTRICT
                   JUDGE, MANDYA, ALLOWING      THE APPEAL AND SETTING
                            -2-
                                       NC: 2023:KHC:29460
                                     RSA No. 433 of 2007




ASIDE THE JUDGEMENT AND DECREE DATED 15.7.2004
PASSED IN OS.57/1991    ON THE FILE OF THE ADDL.CIVIL
JUDGE (SR.DN.) & CJM, MANDYA.

     THIS APPEAL, COMING ON FOR FINAL HEARING, THIS
DAY, THE COURT DELIVERED THE FOLLOWING:


                       JUDGMENT

This appeal is filed on 13.02.2007. The appeal was

admitted on 20.02.2009.

2. Matter was listed for final hearing. On several

occasions, the learned counsel for the appellant has

remained absent. As the matter is of the year 2007, it

seems that the appellant is not interested in prosecuting

the appeal. Accordingly, the appeal is dismissed for non-

prosecution.

SD/-

JUDGE

RD