Smt.Gangawwa W/O Ramappa vs Shri.Appanna Calling Himself
2023 Latest Caselaw 5679 Kant

                                                    -1-
                                                           NC: 2023:KHC-D:9148
                                                            MFA No. 100713 of 2016




                           IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                                  DATED THIS THE 17TH DAY OF AUGUST, 2023

                                                  BEFORE
                               THE HON'BLE MR JUSTICE ANANT RAMANATH HEGDE
                               MISCELLANEOUS FIRST APPEAL NO. 100713 OF 2016
                                                   (CPC)
                          BETWEEN:

                                SMT. GANGAWWA
                                W/O RAMAPPA
                                @ RAMANNA HOSAMANI,
                                AGE: 56 YEARS,
                                OCC: AGRICULTURE,
                                R/O: NAGANUR-591312,
                                TQ: GOKAK,
                                NOW AT PATAGUNDI-591312,
                                TQ: GOKAK,
                                DIST: BELAGAVI.

                                                                      ...APPELLANT
                          AND:

                          1.    SHRI. APPANNA
            Digitally
            signed by
                                CALLING HIMSELF TO BE THE
            VIJAYALAXMI
VIJAYALAXMI M BHAT
M BHAT      Date:
                                S/O RAMAPPA @ RAMANNA HOSAMANI,
            2023.08.22
            11:29:27 -
            0700                AGE: 29 YEARS,
                                OCC: AGRICULTURE,
                                R/O: NAGANUR-591312,
                                TQ: GOKAK,
                                DIST: BELAGAVI.

                          2.    SMT. SHANTAWWA
                                CALLING HERESELF TO BE THE
                                W/O RAMAPPA @ RAMANNA HOSAMANI,
                                AGE: 51 YEARS,
                                OCC: HOUSEHOLD,
                                R/O: NAGANUR-591312,
                                TQ: GOKAK,
                             -2-
                                  NC: 2023:KHC-D:9148
                                    MFA No. 100713 of 2016




     DIST: BELAGAVI.

3.   SMT. SUMITRA
     CALLING HERSELF TO BE THE
     D/O RAMAPPA @ RAMANNA HOSAMANI,
     AGE: 26 YEARS,
     OCC: HOUSEHOLD,
     R/O: NAGANUR-591312,
     TQ: GOKAK,
     DIST: BELAGAVI.

4.   SMT. SUREKHA
     CALLING HERESELF TO BE THE
     D/O RAMAPPA @ RAMANNA HOSAMANI,
     AGE: 43 YEARS,
     OCC: HOUSEHOLD,
     R/O: NAGANUR-591312,
     TQ: GOKAK,
     DIST: BELAGAVI.

                                          ...RESPONDENTS

(BY SRI. SRIHARSA A NEELOPANT, ADVOCATE
FOR R1 AND R2)


      THIS MFA IS FILED U/O.43 RULE 1(R) R/W SEC.104 OF
CPC, 1908, AGAINST THE JUDGMENT AND DECREE DATED
06.02.2016 PASSED IN OS NO.427/2015 ON THE FILE OF THE I
ADDITIONAL SENIOR CIVIL JUDGE GOKAK, DISMISSING        IA
NOS. I AND II FILED BY THE PLAINTIFF.


      THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT MADE THE FOLLOWING:
                                 -3-
                                         NC: 2023:KHC-D:9148
                                          MFA No. 100713 of 2016




                             ORDER

The official website reveals that the suit in OS no.427/2015

on the file of the I Additional Senior Civil Judge, Gokak, is

disposed of on 15.07.2022.

This appeal is filed challenging the order on interlocutory

application passed in the said matter.

Accordingly, nothing survives for consideration in this

appeal. Accordingly, appeal is dismissed as having become

infructuous.

Sd/-

JUDGE

VMB