Husainsab S/O Rajesab Bagawan vs Smt.Guduma W/O Imamsab Bagawan @ ...
2023 Latest Caselaw 5678 Kant

                                                       -1-
                                                             NC: 2023:KHC-D:9143
                                                              MFA No. 102247 of 2020




                               IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                                   DATED THIS THE 17TH DAY OF AUGUST, 2023

                                                    BEFORE
                               THE HON'BLE MR JUSTICE ANANT RAMANATH HEGDE
                          MISCELLANEOUS FIRST APPEAL NO. 102247 OF 2020 (CPC)
                          BETWEEN:

                          1.    HUSAINSAB
                                S/O RAJESAB BAGAWAN
                                AGE: 47 YEARS, OCC: BUSINESS,
                                R/O: BAGAWAN CHAL, BAILHONGAL,
                                TQ: BAILHONGAL, DIST: BELAGAVI-591102.

                          2.    SMT. MAMTAJ
                                W/O MUGATSAB BAGAWAN
                                AGE: 62 YEARS, OCC: HOUSEWIFE,
                                R/O: YALLAPUR ONI, MEHABOOB NAGAR,
                                4TH CROSS, HUBBALLI, DIST: DHARWAD-580009.

                          3.    SRI. ISMAT
                                S/O MUGUTSAB BAGAWAN
                                AGE: 40 YEARS, OCC: COOLIE,
                                R/O: YALLAPUR ONI, MEHABOOB NAGAR,
                                4TH CROSS, HUBBALLI, DIST: DHARWAD-580009.
            Digitally
            signed by
            VIJAYALAXMI   4.    SMT. REZMA
VIJAYALAXMI M BHAT
M BHAT      Date:
            2023.08.22
            11:30:01 -
                                W/O GULAB BEPARI
            0700
                                AGE: 37 YEARS, OCC: HOUSEWIFE,
                                R/O: YALLAPUR ONI, MEHABOOB NAGAR,
                                4TH CROSS, HUBBALLI, DIST: DHARWAD-580009.

                                                                         ...APPELLANTS

                          (BY SRI. P.G.CHIKKANARAGUND, ADVOCATE)

                          AND:

                          1.    SMT. GUDUMA
                                W/O IMAMSAB BAGAWAN
                                @ BAGI, AGE: 80 YEARS, OCC: HOUSEWIFE,
                             -2-
                                  NC: 2023:KHC-D:9143
                                   MFA No. 102247 of 2020




     R/O: BAGAWAN CHAL, BAILHONGAL,
     TQ: BAILHONGAL, DIST: BELAGAVI-591102.

2.   SRI. ABULLA
     S/O IMAMSAB BAGAWAN
     @ BAGI, AGE: 54 YEARS, OCC: BUSINESS,
     R/O: BAGAWAN CHAL, BAILHONGAL,
     TQ: BAILHONGAL, DIST: BELAGAVI-591102.

3.   SRI. BUDDESAB
     S/O IMAMSAB BAGAWAN @ BAGI
     AGE: 49 YEARS, OCC: BUSINESS,
     R/O: BAGAWAN CHAL, BAILHONGAL,
     TQ: BAILHONGAL, DIST: BELAGAVI-591102.

4.   SMT. SAIDAMA
     W/O MEERASAB BAGAWAN
     AGE: 76 YEARS, OCC: HOUSEWIFE,
     R/O: GONDLUR CHAL, BAILHONGAL,
     TQ: BAILHONGAL, DIST: BELAGAVI-591102.

5.   SRI. KASHIMSAB
     S/O MEERASA BAGAWAN
     AGE: 50 YEARS, OCC: BUSINESS,
     R/O: GONDLUR CHAL, BAILHONGAL,
     TQ: BAILHONGAL, DIST: BELAGAVI-591102.

                                              ...RESPONDENTS

(BY SRI. H.R.LATUR, ADVOCATE FOR R1 TO R3;
R5-NOTICE SERVED)

     THIS MFA IS FILED U/O.43 RULE 1(R) R/W SEC.104 OF
CPC, 1908, PRAYING TO SETASIDE THE ORDER DTD.9.1.2020 IN
OS.NO.53/2018 PASSED BY THE COURT OF PRINCIPAL SENIOR
CIVIL JUDGE, SAUNDATTI AND ALLOW THE IA NO.VII U/O 39
RULE 1 AND 2 OF CPC FILED BY THE APPELLANTS HEREIN, IN THE
INTEREST OF JUSTICE AND EQUITY.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT MADE THE FOLLOWING:
                              -3-
                                    NC: 2023:KHC-D:9143
                                     MFA No. 102247 of 2020




                           ORDER

This appeal is filed challenging the order passed on

an application IA no.VII under Order 39 Rule 1 and 2 of

CPC. The original suit in OS no.53/2008 on the file of the

Senior Civil Judge, Saundatti, is disposed on 27.02.2023.

The official website reveals that aforementioned suit

is disposed of vide judgment dated 27.02.2023.

Accordingly, nothing survives for consideration in this

appeal. Accordingly, appeal is dismissed as having

become infructuous.

Sd/-

JUDGE

VMB