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Marka Reddys/O Kesava Reddy vs K Brahman S/O Bichhali
2023 Latest Caselaw 5643 Kant

Citation : 2023 Latest Caselaw 5643 Kant
Judgement Date : 16 August, 2023

Karnataka High Court
Marka Reddys/O Kesava Reddy vs K Brahman S/O Bichhali on 16 August, 2023
Bench: Anant Ramanath Byarhj
                                                   -1-
                                                           NC: 2023:KHC-D:9012
                                                               RP No. 100037 of 2023




                            IN THE HIGH COURT OF KARNATAKA, DHARWAD
                                                 BENCH

                             DATED THIS THE 16TH DAY OF AUGUST, 2023

                                                BEFORE
                       THE HON'BLE MR JUSTICE ANANT RAMANATH HEGDE
                              REVIEW PETITION NO. 100037 OF 2023 (-)

                       BETWEEN:

                       1.   MARKA REDDY S/O KESAVA REDDY
                            AGE.59 YEARS, OCC. AGRICULTURE
                            R/O. DOOR NO.153/1C, WARD NO.18,
                            PATEL NAGAR, BALLARI.
                                                                        ...PETITIONER
                       (BY SRI. GIRISH V BHAT, ADVOCATE)
                       AND:

                       1.   K BRAHMAN S/O BICHHALI
                            AGE. 59 YEARS, OCC. AGRICULTURE
                            R/O. DEVI NAGAR
                            CAMO, TEKKELAKOTA VILLAGE
                            TQ. GIRUGUPPA, DIST. BELLARI.
          Digitally


SAROJA
          signed by
          SAROJA
          HANGARAKI
                       2.   SMT. K. POLERAMMA W/O BRAHMAN
HANGARAKI Date:
          2023.08.18
          12:36:04 -
          0700
                            AGE. 57 YEARS, OCC. AGRICULTURE
                            R/O. DEVI NAGAR
                            CAMO, TEKKELAKOTA VILLAGE
                            TQ. GIRUGUPPA, DIST. BELLARI.
                       3.   SRI. SRINIVAS S/O K. BRAHMAN
                            AGE. 38 YEARS, OCC. AGRICULTURE
                            R/O. DEVI NAGAR
                            CAMO, TEKKELAKOTA VILLAGE
                            TQ. GIRUGUPPA, DIST. BELLARI.
                       4.   SOUJANYA D/O K. BRAHMAN
                            AGE. 35 YEARS, OCC. AGRICULTURE
                            R/O. DEVI NAGAR
                            CAMO, TEKKELAKOTA VILLAGE
                                   -2-
                                        NC: 2023:KHC-D:9012
                                             RP No. 100037 of 2023




     TQ. GIRUGUPPA, DIST. BELLARI.
5.   SMT. D JAYA SUDHA W/O SHIVARAMA RAO
     AGE. 49 YEARS, OCC. AGRICULTURE
     R/O. PLOT NO.35
     GOLLA NARASAPPA COLONY
     SATYANARAYANAPET, BELLARI.
                                                   ...RESPONDENTS

      THIS PETITION IS FILED UNDER SECTION 114 READ WITH
ORDER 47 RULE 1 OF CPC PRAYING TO ALLOW THE PETITION AND
RELEASE THE JUDGMENT IN RFA NO.3114/2011 (SP) C/W. RFA
NO.100181/2015 AND INSTEAD OF ALLOWING THE APPEAL IN PART,
ALLOW THE APPEAL IN ENTIRETY DECREEING THE SUIT OF THE
PETITIONER   (PLAINTIFF'S  O.S.NO.388/2007)   FOR   SPECIFIC
PERFORMANCE DIRECTING THE RESPONDENTS TO EXECUTE
REGULAR REGISTERED SALE DEED IN TERMS OF AGREEMENT OF
SALE DATED 08.01.2007 IN THE INTEREST OF JUSTICE AND EQUITY.

    THIS PETITION COMING ON FOR ORDERS, THIS DAY, THE
COURT PASSED THE FOLLOWING:

                             ORDER

Learned counsel for the petitioner files a memo

stating that the review petition filed by the petitioner be

dismissed as not pressed.

Memo is taken on record. Review petition is

dismissed as not pressed.

Sd/-

JUDGE

 
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