Shri H B Venkatesh vs Smt. H.B.Srilakshmi
2023 Latest Caselaw 5636 Kant

                                                  -1-
                                                            NC: 2023:KHC:29036
                                                          RSA No. 1989 of 2016




                           IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                              DATED THIS THE 16TH DAY OF AUGUST, 2023

                                               BEFORE

                              THE HON'BLE MR JUSTICE ASHOK S.KINAGI

                      REGULAR SECOND APPEAL NO. 1989 OF 2016 (PAR)

                      BETWEEN:

                      SHRI H B VENKATESH
                      S/O LATE S BASAPPACHAR
                      AGED ABOUT 38 YEARS
                      R/AT SRI RAMA TEMPLE BEEDHI
                      KOTE, HOLENARASIPURA - 573210
                                                                  ...APPELLANT

                      (BY SRI. G A SRIKANTE GOWDA, ADVOCATE)

                      AND:

                      1.    SMT. H.B. SRILAKSHMI
                            D/O LATE S BASAPPACHAR
                            AGED ABOUT 48 YEARS
Digitally signed by
                            R/AT BALEGARARA BEEDHI
SUNITHA                     KOTE, HOLENARASIPURA TOWN - 573210
GANGARAJU
Location: High
Court of              2.    SMT H B SUNANDA
Karnataka                   W/O LATE NAGARAJACHAR
                            AGED ABOUT 53 YEARS
                            C/O H G PANDURANGAPPA
                            R/AT 5TH STAGE, 5TH BLOCK,
                            1ST CROSS, VEERANNA LAYOUT,
                            VINOBHA NAGAR,
                            SHIMOGGA - 577201

                      3.    SMT H V SAVITHRI
                            W/O DEVARAJA
                            AGED ABOUT 50 YEARS
                            -2-
                                       NC: 2023:KHC:29036
                                    RSA No. 1989 of 2016




    TYPIST, B D O OFFICE
    HASSAN - 573210
                                          ...RESPONDENTS

(BY SRI. KALYAN R., ADVOCATE FOR R1
    R3 SERVED
    V/O DATED 08.03.2019 APPEAL AGAINST R2 STANDS
    DISMISSED)

     THIS RSA IS FILED UNDER SEC. 100 OF CPC., AGAINST
THE JUDGMENT AND DECREE DATED 16.08.2016 PASSED IN
RA NO.69/2012 ON THE FILE OF THE 5TH ADDL. DISTRICT AND
SESSIONS COURT, AT HASSAN. PARTLY ALLOWING THE
APPEAL FILED UNDER ORDER 41 RULE 1 R/W SEC.96 AND
CONFIRMING THE JUDGMENT AND DECREE DATED 24.02.2012
PASSED IN OS NO.79/2004 ON THE FILE OF THE SENIOR CIVIL
JUDGE, AT HOLENARASIPURA.

     THIS APPEAL, COMING ON FOR ADMISSION, THIS DAY,
THE COURT DELIVERED THE FOLLOWING:

                       JUDGMENT

After arguing for some time, learned counsel for the

appellant filed a memo seeking leave of this Court to

withdraw the appeal.

Memo is placed on record.

Accordingly, the appeal is dismissed as withdrawn.

NC: 2023:KHC:29036 RSA No. 1989 of 2016

In view of disposal of the appeal, I.A No.1/2016 does

not survive for consideration and accordingly stands

disposed of.

Sd/-

JUDGE

SKS