Sri. B.M. Jeevan vs Smt. Sowbhagya
2023 Latest Caselaw 5635 Kant

                                                  -1-
                                                                NC: 2023:KHC:29000
                                                             RFA No. 245 of 2019




                           IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                              DATED THIS THE 16TH DAY OF AUGUST, 2023

                                               BEFORE
                                THE HON'BLE MR JUSTICE K.NATARAJAN
                           REGULAR FIRST APPEAL NO. 245 OF 2019 (PAR/INJ)
                      BETWEEN:

                      SRI. B.M. JEEVAN
                      AGED ABOUT 26 YEARS
                      SON OF SRI B.M. MANJUNATH
                      RESIDING AT # 305, 4TH BLOCK,
                      10TH MAIN ROAD, RAJAJINAGAR
                      BANGALORE - 560010.

                                                                      ...APPELLANT
                      (BY SRI. CHANNE GOWDA K.G., ADVOCATE)

                      AND:

                      1.     SMT. SOWBHAGYA
                             AGED ABOUT 44 YEARS,
                             WIFE OF LATE SHIVANNA
Digitally signed by          # PRESENTLY RESIDING AT ARALEPET
VIJAYALAKSHMI B N            NEAR RENUKA TEMPLE,
Location: HIGH
COURT OF                     TUMKUR - 572101.
KARNATAKA
                      2.     SRI SHYLESH
                             AGED ABOUT 20 YEARS
                             SON OF LATE SHIVANNA
                             # PRESENTLY RESIDING AT ARALEPET
                              NEAR RENUKA TEMPLE,
                              TUMKUR-572101.

                      3.     SMT. PARVATHAMMA
                             AGED ABOUT 74 YEARS,
                             WIFE OF LATE B.S. MAHADEVAPPA
                            -2-
                                       NC: 2023:KHC:29000
                                      RFA No. 245 of 2019




4.   SMT. MALASHREE. T
     AGED ABOUT 50 YEARS
     WIFE OF LATE RAVISHANKAR

5.   SMT. VIDYA RANI. R
     AGED ABOUT 29 YEARS
     WIFE OF SRI DILIP
     D/O LATE R. RAVI SHANKAR

6.   KUM. AISHWARAYA. R
     AGED ABOUT 20 YEARS
     D/O LATE R. RAVI SHANKAR

7.   SRI MANJUNATH
     @ SRI MANJUNATH B.M
     SON LATE B.S. MAHADEVAPPA

     PARTIES 3,4,5,6,& 7 ALL ARE PRESENTLY
     RESIDING AT NO.305 (OLD)
     NEW NO.39, 10TH MAIN ROAD,
     6TH BLOCK, RAJAJINAGAR
     BANGALORE - 560010.

8.   SMT. ANUSUYA
     D/O LATE B.S. MAHADEVAPPA
     WIFE OF CHANDRAPPA
     RESIDING #53, SUBASHNAGAR
     NELAMANGALA TOWN
     BANGALORE DISTRICT
     PIN 562124.

9.   SMT. SUKANYA
     D/O LATE B.S. MAHADEVAPPA
     W/O SRI VIJAYAKUMAR
     # 342/8, ANANDANAGAR
     NELAMANGALA TOWN
     BANGALORE DISTRICT
     PIN 562124.
                               -3-
                                           NC: 2023:KHC:29000
                                          RFA No. 245 of 2019




10. SRI. CHANNAMALLAPPA
    RESIDING AT NELAMANGALA
    BANGALORE DISTRICT
    PIN 562124.
                                            .......RESPONDENTS
     THIS RFA IS FILED UNDER SECTION 96 OF CPC,
AGAINST THE JUDGMENT AND DECREE DATED 18.03.2006
PASSED IN O.S.NO.1873/1998 ON THE FILE OF THE XVIII
ADDITIONAL CITY CIVIL JUDGE, BANGALORE, DECREEING THE
SUIT FOR PARTITION AND SEPARATE POSSESSION AND
DISMISSING THE SUIT FOR PERMANENT INJUNCTION. AND
ETC,

    THIS APPEAL COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                          JUDGMENT

Learned counsel for the appellant has filed a memo for

withdrawing the appeal.

2. Memo is placed on record.

3. The appeal is dismissed as withdrawn.

Sd/-

JUDGE

BNV