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Sri Manjunath vs Smt. Sowbhagya
2023 Latest Caselaw 5633 Kant

Citation : 2023 Latest Caselaw 5633 Kant
Judgement Date : 16 August, 2023

Karnataka High Court
Sri Manjunath vs Smt. Sowbhagya on 16 August, 2023
Bench: K.Natarajan
                                                   -1-
                                                             NC: 2023:KHC:29003
                                                           RFA No. 1468 of 2022




                           IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                              DATED THIS THE 16TH DAY OF AUGUST, 2023

                                              BEFORE
                               THE HON'BLE MR JUSTICE K.NATARAJAN
                       REGULAR FIRST APPEAL NO. 1468 OF 2022 (PAR/POS)


                      BETWEEN:

                      SRI. MANJUNATH,
                      S/O LATE B.S MAHADEVAPPA
                      AGED ABOUT 56 YEARS,
                      R/O AT: NO.39, 10TH MAIN ROAD,
                      6TH BLOCK RAJAJINAGAR,
                      BENGALURU - 560 010.
                                                                   ...APPELLANT
                      (BY SRI. SANDEEP LAHIRI.,ADVOCATE)

                      AND:

                      1.    SMT. SOWBHAGYA
                            AGED ABOUT 41 YEARS
                            WIFE OF LATE SHIVANNA
Digitally signed by         PRESENTLY RESIDING AT
VIJAYALAKSHMI B N
                            ARALEPET NEAR RENUKA TEMPLE,
Location: HIGH
COURT OF                    TUMKUR - 572101.
KARNATAKA
                      2.    SRI. SHYLESH
                            AGED ABOUT 29 YEARS
                            S/O LATE SHIVANNA
                            RESIDING AT
                            ARALEPET NEAR RENUKA TEMPLE,
                            TUMKUR - 572101.


                      3.    SMT. MALA. C
                            AGED ABOUT 47 YEARS
                            W/O LATE RAVISHANKAR
                            -2-
                                     NC: 2023:KHC:29003
                                   RFA No. 1468 of 2022




5.   SMT. VIDYA RANI R
     AGED ABOUT 35 YEARS
     D/O LATE R. RAVI SHANKAR

6.   KUM. AISHWARAYA R
     AGED ABOUT 23 YEARS,
     D/O LATE R. RAVI SHANKAR

     PARTIES 3,4,5 AND 6 ALL ARE
     RESIDING AT: NO.305 (OLD)
     NEW NO.39, 10TH MAIN ROAD,
     6TH BLOCK, RAJAJINAGAR
     BANGALORE - 560 010.

7.   SMT. ANASUYA
     AGED ABOUT 58 YEARS
     D/O LATE MAHADEVAPPA
     W/O CHANDRAPPA
     R/A AT: # 53, SUBASHNAGAR
     NELAMANGALA TOWN
     BANGALORE - 562124.


8.   SRI. CHANNAMALLAPPA
     AGED ABOUT 70 YEARS
     R/O AT: # NELAMANGALA TOWN
     BANGALORE - 562124.
                                        ...RESPONDENTS


     THIS RFA IS FILED UNDER SECTION 96 R/W ORDER 41
RULE 1 OF CPC., AGAINST THE JUDGMENT AND DECREE
DATED 18.03.2006    PASSED IN OS NO. 1873/1998 ON THE
FILE OF THE   XVIII ADDL. CITY CIVIL JUDGE, BANGALORE
CITY, DECREEING THE SUIT FOR PARTITION AND SEPARATE
POSSESSION. AND ETC,

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
                               -3-
                                           NC: 2023:KHC:29003
                                        RFA No. 1468 of 2022




                          JUDGMENT

Learned counsel for the appellant has filed a memo for

withdrawing the appeal.

2. Memo is placed on record.

3. The appeal is dismissed as withdrawn.

Sd/-

JUDGE

BNV

 
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