Citation : 2023 Latest Caselaw 5632 Kant
Judgement Date : 16 August, 2023
-1-
NC: 2023:KHC-D:9008-DB
RFA No. 100665 of 2022
IN THE HIGH COURT OF KARNATAKA
DHARWAD BENCH
DATED THIS THE 16TH DAY OF AUGUST, 2023
PRESENT
THE HON'BLE MR JUSTICE SREENIVAS HARISH KUMAR
AND
THE HON'BLE MR JUSTICE RAMACHANDRA D. HUDDAR
REGULAR FIRST APPEAL NO. 100665 OF 2022
(PAR/POS-).
BETWEEN:
1. SMT. NASARINBANU W/O. SHAFEEQ AHMED KHAJI,
AGE: 59 YEARS, OCC: HOUSEHOLD,
R/O: SHALIBAN MAKAN, OPP: KCC BANK,
DHARWAD-580001.
2. SMT. SHABINABANU W/O. MAHHMMADGOUSE
KALADAGI, AGE: 50 YEARS, OCC: HOUSEHOLD,
SAMREEN R/O: MAKANADAR GALLI, BANDIWADBES,
AYUB
DESHNUR HUBBALLI, DHARWAD DISTRICT-580020.
Digitally signed by
SAMREEN AYUB
DESHNUR
3. SMT. HASEENABANU W/O. NAZEER AHMED MALEKAR
Location: High Court
of Karnataka, Dharwad AGE: 48 YEARS, OCC: HOUSEHOLD,
Date: 2023.08.19
10:12:14 +0530
R/O: BEERBAND GALLI, OLD HUBBALLI,
DHARWAD DISTRICT-580020.
...APPELLANTS
(BY SRI. S G KADADAKATTI AND
SRI. LINGESH V KATTEMANE, ADVOCATES)
AND:
1. SMT. BIBIJAN W/O. MAHAMMED HUSAIN,
AGE: 77 YEARS, OCC: HOUSEHOLD,
R/O: JAMADAR COMPOUND, NEAR UDAY HOSTEL,
SAPTAPUR ROAD, DHARWAD-580006.
-2-
NC: 2023:KHC-D:9008-DB
RFA No. 100665 of 2022
2. SMT. NAFEESABANU ALIAS BIBIBATUL
W/O. L.ALAMSAB, AGE: 59 YEARS,
OCC: HOUSEHOLD, R/O: NEAR HAJI MASUTI,
4TH WARD, SHIRUGUPPA, BALLARI-580006.
3. SMT. FARREDABEGAUM W/O. FAZAL MAHAMOODA
JAMADAR, AGE: 48 YEARS, OCC: HOUSEHOLD,
R/O: JAMADAR COMPOUND, NEAR UDAY HOSTEL,
SAPTAPUR ROAD, DHARWAD-580006.
4. ARFAZ S/O. FAJAL MAHAMOOD JAMDAR,
AGE: 27 YEARS, OCC: BUSINESS,
R/O: JAMADAR COMPOUND, NEAR UDAY HOSTEL,
SAPTAPUR ROAD, DHARWAD-580006.
5. AFFANAN S/O. FAZAL MAHAMMOOD,
AGE: 22 YEARS, OCC: BUSINESS,
R/O: JAMADAR COMPOUND, NEAR UDAY HOSTEL,
SAPTAPUR ROAD, DHARWAD-580006.
6. ASLAM MAHAMOOD W/O. FAZAL MAHAMOOD
JAMADAR, AGE: 52 YEARS, OCC: BUSINESS,
R/O: JAMADAR COMPOUND, NEAR UDAY HOSTEL,
SAPTAPUR ROAD, DHARWAD-580006.
...RESPONDENTS
THIS RFA IS FILED UNDER SECTION 96 CPC, AGAINST
THE JUDGMENT AND DECREE DATED 16.08.2022 PASSED IN
O.S.NO.141/2021 ON THE FILE OF THE II ADDITIONAL SENIOR
CIVIL JUDGE AND JUDICIAL MAGISTRATE FIRST CLASS, AT
DHARWAD, DISMISSING THE SUIT FILED FOR PARTITION AND
SEPARATE POSSESSION.
THIS APPEAL, COMING ON FOR ADMISSION, THIS DAY,
THE COURT PASSED THE FOLLOWING:
-3-
NC: 2023:KHC-D:9008-DB
RFA No. 100665 of 2022
ORDER
The order-sheet shows that this appeal was posted
before the Court on 13.07.2023 and 24.07.2023. Nobody
appeared for the appellants on both the dates. Today also
appellants' counsel is absent. Therefore, appeal is
dismissed for non-prosecution.
Sd/-
JUDGE
Sd/-
JUDGE
JM
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!