Sri.N.G. Prasad vs Sri. Sathish
2023 Latest Caselaw 5466 Kant

                                                 -1-
                                                             NC: 2023:KHC:28114
                                                        CRL.RP No.227 of 2022




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                            DATED THIS THE 9TH DAY OF AUGUST, 2023

                                              BEFORE
                               THE HON'BLE MRS JUSTICE M G UMA
                          CRIMINAL REVISION PETITION NO.227 OF 2022
                      BETWEEN:

                      SRI.N.G. PRASAD
                      S/O N C GURUSIDDEGOWDA
                      AGED 54 YEARS
                      R/AT NARGONAHALLI VILLGE
                      BINDIGANAVAILE HOBLI
                      NAGAMANGALA TQ 571432
                      MANDYA DIST
                                                                  ...PETITIONER
                      (BY SRI. UMESH B N, ADVOCATE)

                      AND:
                      SRI. SATHISH
                      S/O VEBJATARAMAIAH
                      AGED 48 YEARS
Digitally signed by
                      R/AT HIRESAVE VILLAGE
LAKSHMINARAYAN
N                     CHANNARAYAPATNA TQ
Location: High
Court of Karnataka    HASSAN DIST 573124
                                                                 ...RESPONDENT
                      (BY SRI. K. NAGESHWARAPPA, ADVOCATE)

                           THIS CRL.RP IS FILED U/S.397 R/W 401 CR.P.C BY THE
                      ADVOCATE FOR THE PETITIONER PRAYING THAT THIS
                      HONOURABLE COURT MAY BE PLEASED TO SET ASIDE THE
                      JUDGMENT AND ORDER DATED 10.02.2020 PASSED BY THE IV
                      ADDITIONAL DISTRICT AND SESSIONS JUDGE, MANDYA IN
                      CRL.A.NO.136/2019 AND THE JUDGMENT AND ORDER DATED
                      04.09.2019 PASSED BY THE SENIOR CIVIL JUDGE AND
                               -2-
                                           NC: 2023:KHC:28114
                                       CRL.RP No.227 of 2022




J.M.F.C., NAGAMANGALA IN C.C.NO.09/2015 AND TO ACQUIT
THE ACCUSED BY ALLOWING THIS CRL.RP.

     THIS PETITION, COMING ON FOR ADMISSION, THIS DAY,
THE COURT MADE THE FOLLOWING:
                           ORDER

Learned counsel for the Revision Petition has filed a

memo seeking leave to withdraw the petition. Memo is placed

on record. Revision Petition is dismissed as withdrawn.

Sd/-

JUDGE

LNN