C S Basavaraju vs Gangamma
2023 Latest Caselaw 5448 Kant

                                                  -1-
                                                               NC: 2023:KHC:28102
                                                           MFA No. 1406 of 2018




                           IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                               DATED THIS THE 9TH DAY OF AUGUST, 2023

                                               BEFORE
                           THE HON'BLE MR JUSTICE H.T. NARENDRA PRASAD
                      MISCELLANEOUS FIRST APPEAL NO. 1406 OF 2018 (MV)
                      BETWEEN:

                      C S BASAVARAJU
                      S/O C.N. SIDDAIAH
                      AGED ABOUT 47 YEARS
                      R/AT AMBEDKARNAGARA
                      CHIKKANAYAKANAHALLI PSOT
                      AND TALUK, TUMKUR DISTRICT.
                                                                      ...APPELLANT
                      (BY SRI. SHRIPAD V SHASTRI .,ADVOCATE)

                      AND:

                      1.    GANGAMMA
                            W/O SIDDAGANGAIAH
                            NO.105, ANEBEEDHI
                            THYAMAGONDLU HOBLI
Digitally signed by         NELAMANGALA TALUK
DHANALAKSHMI                BENGALURU RURAL DISTRICT-576201.
MURTHY
Location: High
Court of                   2. THE BRANCH MANGER
Karnataka                     SRI RAM GENERAL INSURANCE CO LTD.,
                              NO.302, 3RD FLOOR
                              OPP. BOORING HOSPITAL
                              S.S. CORNER COMPLEX
                              SHVIAJINAGARA, BENGALURU-1.

                            CANTRA BEARING REG NO.KA-13-A-1125
                            SRI RAM GENERAL INSURANCE POLICY NO
                            1003/31/13/257628
                            COVERING FROM 02.08.2012 TO 01.08.2013.
                               -2-
                                            NC: 2023:KHC:28102
                                       MFA No. 1406 of 2018




3.   G. TEJAVATHI
     W/O GANGARAJU
     CITY CENTRAL LIBRARY TOWN HALL
     CIRCLE, B.H. ROAD, TUMKUR-563201.

4.   THE MANAGER
     IFFCO TOKIO GENERAL INSURANCE CO. LTD.,
     NO.141, 3RD MAIN ROAD
     5TH FLOOR, SHANTHI TOWERS
     KASTURINAGARA, NGEF LAYOUT EAST
     BENGALURU 43.

                                               ...RESPONDENTS
(BY SRI.B PRADEEP, ADVOCATE FOR R2)

     THIS MFA FILED UNDER SECTION 173(1) OF MV ACT
AGAINST THE JUDGMENT AND AWARD DATED:23.12.2016
PASSED IN MVC NO.55/2013 ON THE FILE OF THE SENIOR
CIVIL JUDGE, NELAMANGALA, PARTLY ALLOWING THE CLAIM
PETITION FOR COMPENSATION AND SEEKING ENHANCEMENT
OF COMPENSATION.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
                        JUDGMENT

1. Learned counsel for the appellant through video

conference submits that the above appeal may be

dismissed as withdrawn. To that effect, he will file a memo

in the registry.

2. Submission of learned counsel for the appellant is

taken on record.

NC: 2023:KHC:28102 MFA No. 1406 of 2018

3. The above appeal is dismissed as withdrawn.

Sd/-

JUDGE

HA