Smt Yasmin vs Gangaraj M B
2023 Latest Caselaw 5432 Kant

                                                  -1-
                                                             NC: 2023:KHC:27914
                                                         CRL.RP No. 278 of 2020




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                            DATED THIS THE 8TH DAY OF AUGUST, 2023

                                              BEFORE
                                THE HON'BLE MRS JUSTICE M G UMA

                          CRIMINAL REVISION PETITION NO. 278 OF 2020

                   BETWEEN:
                   SMT YASMIN,
                   S/O TAHIR ALI,
                   AGED ABOUT 48 YEARS
                   R/O NO.363,
                   BHARATH NAGAR,
                   MAHADEVAPURA ROAD,
                   HANCHYA-SATHAGALLI-A-NONE,
                   NAZARABAD,
                   MYSURU - 570 001
                                                                   ...PETITIONER
Digitally signed   (BY SRI: RAJA .L., ADVOCATE)
by PAVITHRA N
Location: High     AND:
Court Of
Karnataka
                   GANGARAJ .M.B.,
                   S/O LATE BASAPPA,
                   AGED ABOUT 79 YEARS,
                   R/O NO.3576/1
                   6TH CROSS, THILAKANAGAR
                   MYSURU - 570 001
                                                                  ...RESPONDENT
                   (BY SRI: SHIVA REDDY .R., ADVOCATE)

                         THIS CRL.RP IS FILED UNDER SECTION 397 READ WITH
                   SECTION 401 OF CR.P.C PRAYING TO SET ASIDE THE JUDGMENT
                   PASSED BY THE LEARNED III ADDITIONAL DISTRICT AND SESSIONS
                   JUDGE AT MYSURU IN CRL.A.NO.109/2019 DATED 18.10.2019 AND
                   ALSO ORDER OF CONVICTION AND SENTENCE PASSED BY THE
                   LEARNED JMFC III COURT AT MYSURU IN C.C.NO.3561/2017 DATED
                   06.03.2019.



                        THIS CRL.RP, COMING ON FOR FINAL HEARING, THIS DAY,
                   THE COURT MADE THE FOLLOWING:
                              -2-
                                             NC: 2023:KHC:27914
                                         CRL.RP No. 278 of 2020




                           ORDER

Learned counsel for the petitioner has filed a memo dated

08.08.2023 seeking permission to withdraw the present

petition.

Memo is placed on record.

In view of the memo, criminal revision petition is

dismissed as withdrawn.

Sd/-

JUDGE

PN