Shivaram Anchan vs Mrs. Leena
2023 Latest Caselaw 5374 Kant

                                                -1-
                                                      NC: 2023:KHC:27751
                                                         RSA No. 1092 of 2021




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                           DATED THIS THE 7TH DAY OF AUGUST, 2023

                                            BEFORE

                             THE HON'BLE MR JUSTICE H.P.SANDESH

                        REGULAR SECOND APPEAL NO. 1092 OF 2021 (INJ)

                   BETWEEN:

                   1.    SHIVARAM ANCHAN
                         S/O SESA K. KOTIAN
                         AGEDA BOUT 61 YEARS
                         R/AT BEDA POOJARY HOUSE
                         MUKKA, MANGALURU-574 146.
                                                                ...APPELLANT
                           (BY SRI SHANATH KUMAR SHETTY K., ADVOCATE)
                   AND:

                   1.    MRS. LEENA
                         W/O LATE SADASHIVA
                         AGED ABOUT 51 YEARS

                   2.    SHAILESH
Digitally signed         AGED ABOUT 26 YEARS
by SHARANYA T
Location: HIGH     3.    SANDESH
COURT OF                 AGED ABOUT 25 YEARS
KARNATAKA

                         THE RESPONDENT NO.2 AND 3 ARE
                         CHILDREN OF LATE M. SADASHIVA
                         THE RESPONDENTS 1 TO 3 ARE
                         RESIDING AT SURATKAL
                         MANGALURU-575 014.

                   4.    MRS. LAXMI W/O LATE DAMODAR
                         AGED ABOUT 56 YEARS
                         R/AT SURATKAL
                         MANGALURU-575 014

                         THE RESPONDENTS ARE
                         REPRESENTED BY THEIR
                             -2-
                                    NC: 2023:KHC:27751
                                      RSA No. 1092 of 2021




    P.A. HOLDER, M.SANKAPPA
    S/O LATE GURUVA MAISTRY
    AGED ABOUT 79 YEARS
    R/AT GURUKRIPA HOUSE
    THADAMBIL, SURATKAL P.O
    MANGALURU-574 158.
                                            ...RESPONDENTS

     THIS RSA IS FILED UNDER SEC.100 R/W RULE 1 OF
ORDER XLII OF CPC., AGAINST THE JUDGMENT AND DECREE
DATED 31.10.2019 PASSED IN R.A.NO. 120/2018 ON THE FILE
OF THE PRINCIPAL SENIOR CIVIL JUDGE CJM., MANGALURU
D.K., ALLOWING THE APPEAL AND SETTING ASIDE THE
JUDGMENT AND DECREE DATED 01.09.2018 PASSED IN
O.S.NO. 432/2014 ON THE FILE OF THE C/C OF 1st
ADDITIONAL CIVIL JUDGE AND JMFC., MANGALURU, D.K.

    THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                         JUDGMENT

The counsel for appellant has filed a memo stating

that the appellant does not wish to continue the Second

Appeal.

Hence, the appeal is dismissed as not pressed.

Sd/-

JUDGE RHS