Citation : 2023 Latest Caselaw 5305 Kant
Judgement Date : 4 August, 2023
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NC: 2023:KHC-D:8343-DB
RFA No. 100206 of 2017
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 4TH DAY OF AUGUST, 2023
PRESENT
THE HON'BLE MR JUSTICE SREENIVAS HARISH KUMAR
AND
THE HON'BLE MR JUSTICE RAMACHANDRA D. HUDDAR
REGULAR FIRST APPEAL NO.100206 OF 2017 (PAR/POS)
BETWEEN:
1. SRI. DURGAPPA DEMANNA NAIKOJI
DIED ON 5-4-2008 BY HIS LRS,
1A) SMT. NANDA W/O. DURGAPPA NAIKOJI,
AGE: 58 YEARS, OCC: HOUSEHOLD,
R/O: NEAR FORT, HALIYAL TOWN, PIN:581329.
1.B) SMT. DAYA W/O. ARUN PATIL,
AGE: 42 YEARS, OCC: HOUSEHOLD,
R/O: KAVERI NAGAR, BELAGAVI, PIN:590002.
1.C) SRI. VISHWANATH S/O. DURGAPPA NAIKOJI,
AGE: 39 YEARS, OCC: MECHANIC,
R/O: NEAR FORT, HALIYAL TOWN, PIN:581329.
Digitally
signed by
VINAYAKA
BV
VINAYAKA Location:
1(D) SRI. RAGHUNATH S/O. DURGAPPA NAIKOJI,
BV DHARWAD
Date:
AGE: 37 YEARS, OCC: AGRICULTURIST,
2023.08.09
11:45:59 -
R/O: NEAR FORT, HALIYAL TOWN, PIN:581329.
0700
...APPELLANTS
(BY SRI. A P HEGDE AND VIJAY M. MALALI, ADVOCATES)
AND:
1. SRI. ASHOK DEMANNA NAIKOJI,
AGE: 50 YEARS, OCC: AGRICULTURIST,
R/O: MAHAVEER GALLI, HALIYAL,
DIST: U.K. PIN CODE:581329.
2. SRI. VASUDEV DEMANNA NAIKOJI,
AGE: 50 YEARS, OCC: AGRICULTURIST,
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RFA No. 100206 of 2017
R/O: NEAR FORT, HALIYAL,
DIST: U.K. PIN CODE:581329.
3. SRI. SHASHIKANT ADOPTED
S/O NAGESH NAIKOJI,
AGE: 50 YEARS, OCC: AGRICULTURIST,
R/O: MAHAVEER GALLI, HALIYAL,
DIST: U.K. PIN CODE:581329.
4. SRI. MAHABALESHWAR FAKIR NAIKOJI,
DIED ON 12-10-2015 BY HIS LRS
4.A) SMT. KOSHALYA,
W/O. MAHABALESHWAR NAIKOJI,
AGE: 75 YEARS, OCC: HOUSEHOLD,
R/O: DESAI GALLI, HALIYAL,
DIST: U.K. PIN CODE:581329.
4.B) SMT. SUNANDA
W/O. VITTAL PATIL @ KERKAR,
AGE: 62 YEARS, OCC: HOUSEHOLD,
R/O: KAKKERI, TQ: KHANAPUR,
DIST: BELAGAVI.
4.C) SMT. GAYATRI W/O. MAHADEV NILJKAR,
AGE: 58 YEARS, OCC: HOUSEHOLD,
R/O: SADASHIV NAGAR, HALIYAL,
DIST: U.K. PIN CODE:581329.
4.D) SMT. SANGEETA W/O. SHIVAJI SALUNKE,
AGE: 48 YEARS, OCC: HOUSEHOLD,
R/O: HOSA PLOT, ARLAWADA,
HALIYAL, DIST: U.K. PIN CODE:581329.
4.E) SRI. SHASHIKANT
S/O. MAHABALESHWAR NAIKOJI,
AGE: 58 YEARS, OCC: AGRICULTURIST,
R/O: DESAI GALLI, HALIYAL,
DIST: U.K. PIN CODE:581329.
4.F) SRI. GANGARAM
S/O. MAHABALESHWAR NAIKOJI,
AGE: 56 YEARS, OCC: AGRICULTURIST,
R/O: DESAI GALLI, HALIYAL,
DIST: U.K. PIN CODE:581329.
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RFA No. 100206 of 2017
5. SRI. MADAN KRISHNA BIDIKAR,
AGE: 52 YEARS, OCC: BUSINESS,
R/O: RAMADEV GALLI, HALIYAL,
DIST: U.K. PIN CODE:581329.
6. SRI. GOPALKRISHNA MANOHAR PETKAR,
AGE: 56 YEARS, OCC: BUSINESS,
R/O: DURGA NAGAR, HALIYAL,
DIST: U.K. PIN CODE:581329.
7. THE GOVERNMENT OF KARNATAKA,
REPRESENTED BY CHIEF SECRETARY,
VIDHANA SOUDHA, BANGALORE-560001.
8. SPECIAL LAND ACQUISITION OFFICER,
KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD,
LAKAMANAHALLI, DHARWAD-580003.
9. THE PRESIDENT,
BHARAT SUGER MILS LTD.,
OWNED BY G.M.R GROUPS HYDERABAD,
BRANCH AT HALIYAL,
BELGAUM ROAD IN HALIYAL,
DIST: U.K. PIN CODE:581329.
10. SMT. KASTURI
W/O. OMANNA DESARKAR,
AGE: 58 YEARS, OCC: HOUSEHOLD,
R/O: GUNDOLLI VILAGE, HALIYAL,
DIST: U.K. PIN CODE:581329.
11. SMT. NARAMADA
W/O. KRISHNAJI BEKWADKAR,
AGE: 55 YEARS, OCC: HOUSEHOLD,
R/O: VANASHREE ROAD, ALNAVAR,
DIST: DHARWAD. PIN CODE:580029.
12. SRI. VITTAL RANGA TINEKAR,
AGE: 80 YEARS, OCC: AGRICULTURIST,
R/O: HALIYAL,
DIST: U.K. PIN CODE:581329.
13. SRI. LAXMAN SAMBAJI SADEKAR,
AGE: 85 YEARS, OCC: AGRICULTURIST,
R/O: HALIYAL, DIST: U.K. PIN CODE:581329.
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RFA No. 100206 of 2017
14. SRI. HANUMANT BHEEMANNA NAIKOJI,
AGE: 86 YEARS, OCC: AGRICULTURIST,
R/O: GUTTIGERI GALLI, HALIYAL,
DIST: U.K. PIN CODE:581329.
15. SRI. ADAPPA BHEEMANNA NAIKOJI,
AGE: 80 YEARS, OCC: AGRICULTURIST,
R/O: GUTTIGERI GALLI, HALIYAL,
DIST: U.K. PIN CODE:581329.
16. SRI. CHANNAPPA FAKEERA NAIKOJI,
AGE: 95 YEARS, OCC: AGRICULTURIST,
R/O: GUTTIGERI GALLI, HALIYAL,
DIST: U.K. PIN CODE:581329.
...RESPONDENTS
(BY SRI CHETAN MANNOLLI, ADV. FOR R1, R2, R10 & R11)
(ADDITIONAL GOVT. ADVOCATE FOR R.7)
(SMT. SHARMILA M. PATIL, ADV. FOR R8)
(SRI ARVIND D. KULKARNI, ADV. FOR R9)
(R4(A), R4(C), R14, R15 & R16-ABATED)
THIS RFA IS FILED UNDER SECTION 96 OF CPC., AGAINST
THE JUDGMENT AND DECREE DATED 07.04.2017 PASSED IN
O.S.NO.6/2017 ON THE FILE OF THE SENIOR CIVIL JUDGE, HALIYAL,
DECREEING THE SUIT FILED FOR PARTITION AND SEPARATE
POSSESSION.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
SREENIVAS HARISH KUMAR J., DELIVERED THE FOLLOWING:
ORDER
Learned counsel for the appellants files a memo
reporting payment of costs of Rs.1,000/-. So far applications
to bring on record the legal representatives of respondent
Nos.4A, 4C, 14, 15 and 16 have not been filed. All these
respondents were the defendants in a suit for partition. The
cause of action for the suit appears to be joint and hence in
NC: 2023:KHC-D:8343-DB RFA No. 100206 of 2017
view of death of respondent Nos.4A, 4C, 14, 15 and 16,
appeal against them abates and consequently entire appeal
abates.
Sd/-
JUDGE
Sd/-
JUDGE
EM
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