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Sri.T.M.Kotraiah S/O T.M. ... vs Sri.K. Venkatesh S/O K. ...
2023 Latest Caselaw 5174 Kant

Citation : 2023 Latest Caselaw 5174 Kant
Judgement Date : 2 August, 2023

Karnataka High Court
Sri.T.M.Kotraiah S/O T.M. ... vs Sri.K. Venkatesh S/O K. ... on 2 August, 2023
Bench: Sreenivas Harish Kumar, Ramachandra D. Huddar
                                                       -1-
                                                         NC: 2023:KHC-D:8085-DB
                                                              RFA No. 100182 of 2020




                                        IN THE HIGH COURT OF KARNATAKA

                                                DHARWAD BENCH

                                    DATED THIS THE 2ND DAY OF AUGUST, 2023

                                                    PRESENT
                             THE HON'BLE MR JUSTICE SREENIVAS HARISH KUMAR
                                                      AND
                             THE HON'BLE MR JUSTICE RAMACHANDRA D. HUDDAR
                              REGULAR FIRST APPEAL NO. 100182 OF 2020 (SP-)

                            BETWEEN:

                                SRI. T. M. KOTRAIAH S/O. T. M. SHIVAMURTAIAH,
                                AGE: 53 YEARS, OCC: SECRETARY,
                                R/O: H. NO. 222/A, SHIVALINGA NILAYA,
                                WARD NO.18, 2ND MAIN ROAD,
                                PARVATHINAGAR, BALLARI-583101.
                                                                         ...APPELLANT
                            (BY SRI. SRINAND A. PACHHAPURE, ADVOCATE)
                            AND:
SAMREEN
AYUB
DESHNUR                        SRI. K. VENKATESH S/O. K. MARISIDDAPPA,
Digitally signed by
SAMREEN AYUB
                               AGE: 54 YEARS, OCC: BUSINESS,
DESHNUR
Location: High Court of
Karnataka, Dharwad
Date: 2023.08.03 11:12:10
                               R/O: DOOR NO.1/4, AKULA CHALAMAIAH STREET,
+0530
                               BEHIND DURGAMMA TEMPLE,
                               GANDHINAGAR, BALLARI-583101.
                                                                     ...RESPONDENT
                                   THIS RFA IS FILED UNDER SEC. 96 OF CPC., AGAINST
                            THE JUDGMENT AND DECREE DTD 21.12.2019 PASSED IN
                            O.S.NO.94/2016 ON THE FILE OF THE PRINCIPAL SENIOR
                            CIVIL JUDGE AND CHIEF JUDICIAL MAGISTRATE, BALLARI,
                            DECREEING THE SUIT FILED FOR SPECIFIC PERFORMANCE OF
                            CONTRACT.
                             -2-
                              NC: 2023:KHC-D:8085-DB
                                   RFA No. 100182 of 2020




     THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
SREENIVAS      HARISH     KUMAR        J.,    DELIVERED     THE
FOLLOWING:


                          ORDER

It is submitted by the appellant's counsel that sole

respondent died on 24.12.2022. Therefore, appeal

abates.

Sd/-

JUDGE

Sd/-

JUDGE

JM

 
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